Citation Codes Equivalent Citations citation codes Case Number Death Reference, No. 26 of 1942, made by S.S Hattiangadi, Sessions Judge, Noakhali, and Criminal Appeal, No. 620 of 1942 Attorney(S) M. Banerjee and Parimal Mukherji for the accused. The Deputy Legal Remembrancer, Amiruddin Ahmad, and Serajuddin Ahmed for the Crown. Judges Khundkar Sen, JJ. Acts provisions of s. 165 of the Indian Evidence Act, Section 162 of the Code of Criminal Procedure s. 165 of the Indian Evidence Act. s. 145 of the Indian Evidence Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account