Citation Codes Equivalent Citations citation codes Case Number S.A.No.1059 of 1979 Attorney(S) For the Appellant: T.P.K. Nambiar, P.G. Rajagopalan, John Joseph, Advocates. For the Respondent: O.V. Radhakrishnan, K. Radhamani Amma, Advocates. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Mani Amma and Ors. v. Kololichalil Choyi x The content for this judgment is not available yet.