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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • The Hon'ble The Advocate General, (Mr. C. P. Ramaswami Aiyar) and Mr. E. Vinayaka Rao for the Appellant.
  • Messrs. K. V. Krishnaswami Aiyar, M. Patanjali Sastri, T. R. Arunachellam and B. C. Seshachala Aiyar for the Respondents.
Judges
  • Oldfield
  • Ramesam, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • The Hon'ble The Advocate General, (Mr. C. P. Ramaswami Aiyar) and Mr. E. Vinayaka Rao for the Appellant.
  • Messrs. K. V. Krishnaswami Aiyar, M. Patanjali Sastri, T. R. Arunachellam and B. C. Seshachala Aiyar for the Respondents.
Judges
  • Oldfield
  • Ramesam, JJ.
See more information ...
Smart Summary

    R. M. M. S. T. Vairavan Chettiar (4Th. ). v. M. L. M. Ramanathan Chettiar And Others S (Petitioner And 1 To 3 S).

    Following Srimanthi Ruja Yarlagadda Durga Prasada Nayadu v. Srimathu Raja Yarlagadda Mallikarjuna Prasada Nayadu(1) which we cannot regard as overruled by the reference to it obiter in Tuljaram Row v. Alagappa Chettiar we hold that the appeal does not lie and dismiss it with costs.

    C. K.Appeal dismissed.

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    Comments

    R. M. M. S. T. Vaira... v. M. L. M. Ramanathan ...
    (Apr 20, 1921)