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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • K.D.S. Hooda
  • R.S. Cheema
  • Shailender Singh
  • Pankaj Bharadwaj
Judges
  • R.L.Anand
Acts
  • Article 226 of the Constitution of India read with section 482, Cr.P.C.,
  • u/s 354 read with section 509, IPC,
  • sections of Indian Penal Code
  • Section 154, Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • K.D.S. Hooda
  • R.S. Cheema
  • Shailender Singh
  • Pankaj Bharadwaj
Judges
  • R.L.Anand
Acts
  • Article 226 of the Constitution of India read with section 482, Cr.P.C.,
  • u/s 354 read with section 509, IPC,
  • sections of Indian Penal Code
  • Section 154, Cr.P.C.
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Madhu v. State Of Haryana
(Aug 21, 1998)