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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for the Applicant : Vaibahav Kalia. Counsel for the Opposite Party : K.K. Singh
  • AGA.
Judges
  • Vishnu Chandra Gupta, J.
Acts
  • CODE OF CRIMINAL PROCEDURE AMENDMENT ACT 2008
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • Section 301 Cr.P.C. 29. In Section 301 Cr.P.C
  • provisions quoted of section 24 of Cr.P.C.
  • sub-Section 8 of Section 24 of the Cr.P.C.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • Section 24 (8) added by Act No.5 of 2008,
  • Section 7 of Sub-section 24 of Cr.P.C.
  • sub-section 8 of Section 24 of Cr.P.C
  • Section 24 Cr.P.C. Section 301 Cr.P.C.
  • sub-Section 2 of Section 439 Cr.P.C.
  • Sub-section 2 of section 301 Cr.P.C.
  • Section 24(8) and Section 301 Cr.P.C.
  • Act 5 of 2009- Statement of Objects
  • sub-section 8 of section 24 Cr.P.C.
  • provision of Section 24(1) and 24(8)
  • Section 120-B and Section 302 IPC
  • section 24 or in section 301
  • SECTION 35 ADVOCATES ACT
  • Act No.5 of 2009 in Cr.P.C.
  • section 225 of the Cr.P.C.
  • Section 24(8) of Cr.P.C.
  • Section 2(wa) of Cr.P.C.
  • 22. Section 301 Cr.P.C.
  • section 2(h) Cr.P.C. 26.
  • Section 301 Cr.P.C. 28.
  • 30. Section 301 Cr.P.C
  • section 24 of Cr.P.C.
  • Section 24(8) Cr.P.C
  • Section 2(wa) Cr.P.C.
  • Section 325 Cr.P.C.
  • Section 301 Cr.P.C
  • Section 2(g) Cr.P.C,
  • Section 306 Cr.P.C.
  • Section 372 Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for the Applicant : Vaibahav Kalia. Counsel for the Opposite Party : K.K. Singh
  • AGA.
Judges
  • Vishnu Chandra Gupta, J.
Acts
  • CODE OF CRIMINAL PROCEDURE AMENDMENT ACT 2008
  • SECTION 482 CRIMINAL PROCEDURE CODE
  • Section 301 Cr.P.C. 29. In Section 301 Cr.P.C
  • provisions quoted of section 24 of Cr.P.C.
  • sub-Section 8 of Section 24 of the Cr.P.C.
  • ARTICLE 21 CONSTITUTION OF INDIA
  • Section 24 (8) added by Act No.5 of 2008,
  • Section 7 of Sub-section 24 of Cr.P.C.
  • sub-section 8 of Section 24 of Cr.P.C
  • Section 24 Cr.P.C. Section 301 Cr.P.C.
  • sub-Section 2 of Section 439 Cr.P.C.
  • Sub-section 2 of section 301 Cr.P.C.
  • Section 24(8) and Section 301 Cr.P.C.
  • Act 5 of 2009- Statement of Objects
  • sub-section 8 of section 24 Cr.P.C.
  • provision of Section 24(1) and 24(8)
  • Section 120-B and Section 302 IPC
  • section 24 or in section 301
  • SECTION 35 ADVOCATES ACT
  • Act No.5 of 2009 in Cr.P.C.
  • section 225 of the Cr.P.C.
  • Section 24(8) of Cr.P.C.
  • Section 2(wa) of Cr.P.C.
  • 22. Section 301 Cr.P.C.
  • section 2(h) Cr.P.C. 26.
  • Section 301 Cr.P.C. 28.
  • 30. Section 301 Cr.P.C
  • section 24 of Cr.P.C.
  • Section 24(8) Cr.P.C
  • Section 2(wa) Cr.P.C.
  • Section 325 Cr.P.C.
  • Section 301 Cr.P.C
  • Section 2(g) Cr.P.C,
  • Section 306 Cr.P.C.
  • Section 372 Cr.P.C.
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Lokesh Singh v. State Of U.P.
(Aug 26, 2013)