Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Vivek Chauhan, Assistant Advocate General, Punjab.
Mr. Satish Goel, Advocate, for the respondents.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A No. 1299 of 1990 Mohar Singh and others vs State of Punjab vide separate order of even date, the present appeal is dismissed.