SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
A. P. O. No. 103 of 2002
W. P. No. 2297 of 1992
A. P. Singh
Versus
Union of India & Ors.
BEFORE :
The Hon'ble Justice Pratap Kumar Ray
And
The Hon'ble Justice Kishore Kumar Prasad
___________________________________________________________
Date: 14.07.2008
___________________________________________________________
None appears for the parties even at the second call.
Accordingly, the appeal stands dismissed for default.
Interim order, if any, stands vacated.
( Pratap Kumar Ray, J. )
( Kishore Kumar Prasad, J. )
AKGoswami