Citation Codes Equivalent Citations citation codes Case Number Criminal Revision Application No. 378 of 2009 Attorney(S) Party-In-Person for Applicant(s) : 1-2. Mr RJ Goswami for Respondent(s) : 1, Mrhbchampavat for Respondent(s) : 1, Mr Kartik Pandya, APP for Respondent(s) : 2, Judges Akil Kureshi, J. Acts Section 125 of the Code of Criminal Procedure, SECTION 24 HINDU MARRIAGE ACT HINDU MARRIAGE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account