Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 956 of 2003 with Criminal Misc. Application No. 7677 of 2003 with Criminal Misc. Application No. 9825 of 2003* Attorney(S) U.A.Trivedi Sushil Kumar S.V.Raju S.N.Shelat S.K.Patel Ranjan B.Patel Pushpadatta Vyas Nitin M.Amin N.K.Majmudar M.J.Buddhbhatti Kiran D.Pandey K.B.Anandjivala Haresh J.Trivedi H.L.Patel H.D.Vasavada Bhargav Bhatt B.S.Patel Ashutosh R.Bhatt Asha Tiwari Judges B.J Shethna J.R Vora, JJ. Acts Section 376, Section 376A, Section 376B, Section 376C or Section 376D of the Indian Penal Code (45 of 1869) Sections 147, 148, 149, 188, 504, 342, 427, 436, 395, 307 and 302 of the I.P.C., SECTION 311 A CRIMINAL PROCEDURE CODE 1973 Section 391 read with Section 311 of the Code, wherein Para 7(a) SECTION 386 CRIMINAL PROCEDURE CODE 1973 SECTION 165 EVIDENCE ACT 1872 Section 391 read with Section 311 of the Code provisions of Section 327(1)(2) of the Code. provisions of Section 327(1) of the Code Section 391 or Section 311 of the Code. provisions of Section 9(6) of the Code, Section 309(1) of the Code Section 385(2) of the Code Section 302 of the I.P.C. Section 304 Part I I.P.C., Section 161 of the Code Section 9(6) of the Code, Section 311 of the Code Section 302 I.P.C., Section 300 I.P.C, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account