Citation Codes Equivalent Citations citation codes Case Number Crl. M.C 4185/2014 Attorney(S) Mr. Pujya Kumar Singh, Adv. Ms. Jasbir Kaur, APP for State. with SI Uma Datta, PS-Mangol Puri. Mr. Anish Shreshtha, Adv. for R2 to R5. Judges Suresh Kait, J. Acts Section 482 of the Code of Criminal Procedure, 1973, Section 307 Indian Penal Code PREVENTION OF CORRUPTION ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account