Citation Codes Equivalent Citations citation codes Case Number I. A. 3804/99 in Mat. 1/96 Attorney(S) Mr. Ravinder Sethi, Senior Adv. with Ms. Divya Kapur, Advocate for the Petitioner. Mr. A.S Chandhiok, Senior Advocate with Ms. Anuradha Dutt, Advocate for the Respondents. Judges V.S Aggarwal, J. Acts Section 488 of the Code of Criminal Procedure, 1908 corresponding to Section 125 of the Code of Criminal Procedure, 1973. Criminal Procedure Code or in the Indian Evidence Act Code of Civil Procedure or the Indian Evidence Act Civil Procedure Code or the Evidence Act Section 10 of the Indian Divorce Act. SECTION 112 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account