Citation Codes Equivalent Citations citation codes Case Number W.P No. 8570 of 2015,M.P No. 1 of 2015 Attorney(S) Ms. Sudha Ramalingam Mr. R. Vijayakumar, AGP Judges T.S Sivagnanam, J. Acts Section 354, 376 IPC and Section 4, 6, 10 of Protection of Children from Sexual Offences Act, 2012 (POSCO Act). SECTION 3 MEDICAL TERMINATION OF PREGNANCY ACT 1971 Section 3(2)(a) of the Medical Termination of Pregnancy Act, 1971.14. Section 3(2)(a) of the Medical Termination of Pregnancy Act, 1971, Section 3(2) of the Medical Termination of Pregnancy Act, 1971, ARTICLE 226 CONSTITUTION OF INDIA See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account