Citation Codes Equivalent Citations citation codes Case Number Crl. O.P No. 1862 of 1996, and Cri M.P No. 1442 of 1996 Judges Karpagavinayagam, J. Acts provisions of this Act.(2) Subject to the provisions of sub-sec. (4), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account