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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for the Petitioner: Sri P.V Ramana
  • Sri G. Rama Gopal
Judges
  • Ashutosh Mohunta
  • G. Krishna Mohan Reddy, JJ.
Acts
  • Sections 326, 420, 448, 497 and 506 read with 34 of IPC
  • Rules 3, 5 and 10(2) of Order 1, CPC. Rule 3
  • Hindu Marriage (Karnataka) Rules, 1956,
  • S.13(1)(i) of Hindu Marriage Act,
  • Order 1, Rule 10(2) CPC
  • S. 13(1)(i) of H.M. Act,
  • Rule 8 of the Rules
  • HINDU MARRIAGE ACT
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Counsel for the Petitioner: Sri P.V Ramana
  • Sri G. Rama Gopal
Judges
  • Ashutosh Mohunta
  • G. Krishna Mohan Reddy, JJ.
Acts
  • Sections 326, 420, 448, 497 and 506 read with 34 of IPC
  • Rules 3, 5 and 10(2) of Order 1, CPC. Rule 3
  • Hindu Marriage (Karnataka) Rules, 1956,
  • S.13(1)(i) of Hindu Marriage Act,
  • Order 1, Rule 10(2) CPC
  • S. 13(1)(i) of H.M. Act,
  • Rule 8 of the Rules
  • HINDU MARRIAGE ACT
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Smt. Ch. Padmavathi v. Ch. Sai Babu.
(Sep 12, 2012)