Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application No. 443 of 2008 Attorney(S) Smt.Meera Moti Lal Judges V.D Chaturvedi, J. Acts provisions of section 156(3) Cr. P.C7. sections 363, 366 and 364 IPC.(vii) section 156(3) Cr. P.C11. section 156(3) Cr. P.C:(i) section 156(3) Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account