Citation Codes Equivalent Citations citation codes Case Number Criminal Miscellaneous no. 298 of 1948. The facts appear in the judgment. Attorney(S) P.C Gautam, for the applicant. The Government Advocate (M.H Faruqi) for the Crown. Judges Sankar Saran Harish Chandra Wanchoo, JJ. Acts section 497 of the Code of Criminal Procedure. In sub-section (5) of that section provision section 374 of the Code of Criminal Procedure sections 323 and 147 of the Indian Penal Code. section 164 of the Code of Criminal Procedure section 304 of the Indian Penal Code. section 302 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account