Assam act 019 of 1984 : The Assam Electricity Duty (Amendment) Act, 1984

Department
  • Power (Electricity) Department
To access the original judgment, please Sign In or Subscribe.

1A

• \

OKU?SS 383)

Th e Assam Gaz et te oiyn

EXTRAORDINARY

£ siw « ^ n

PUBLISHED BY AUTHORITY

57? 177 '5

No 177 Dispur, Friday , 21st Septe mb er, 1984, 30t h Bha dra

1906 (S.E. )

GOVERNMENT OF ASSAM.

ORDERS BY THE GOVERNOR

LEGISLATIVE DEPARTMENT : LEGISLATIVE BRANCH

NOTIFICATION

The 21st Sep tember 1984

No.LGL.131/84/11.—The following Act of the Assam Legis lative Asse mbly whic h received the assent of the Gov erno r is hereby published for gen eral information. ■ 7 - .1■ «?

1

• v 1426 THE ASSAM GAZETTE. EXTRAORDINARY; SEPT. 21, 1984 ASSAM ACT No. XIX OF, 1984•n

(Received the assent of the Governor on 18th September, 1984)

THE ASSAM ELECTRICITY DUTY (AMENDMENT) ACT, 1984

An Act further to amend the Assam Electricity Duty Act, 1964.

Preamble . Whereas it is expedie nt fu rth er to amend the ' Assam Electr icit y Duty Act, 1964, herei nafte r Assam Act ref err ed to as the prin cipal Act, in the ma nne r XXX o he rei na fte r ap pe ar ing;

It is "hereby enacted in the Th irty-f ifth Year of the Republic of Ind ia as fol low s:—

Short title j (i) This Act may be called the Assam ^ g ° " men

'El ect ric ity Du ty (Amendment ) Act, 1984.

(2) It shal l come,into force from 1st October,

1984.

I2. In the prin cipal Act, in Section 3, fo r sub- Amendment of Assam3

s ec ti o n (1), the following sha ll be sub stit uted, Act x x x of nam ely :

1964.

"(1) The re sha ll be levied and paid to the Sta te Governmen t a duty, to be called the 'ele ctr icit y du ty', at the ra te of five paise per un it of energy,—

(a) supp lied by the Board to a consumer within the Sta te or to any consumer outr ide the State ; or ,

, (b) supp lied to a consumer by a licensee gener atin g ene rgy or pro cur ing energy in bulk from the Board; or

(c) gen era ted by a person or a company or a firm or any organis ation for » own use or consumpt ion."

MD. SAADULLAH,

Sec retary to the Govt, of Assam, Legislative Department. GU WAH AT I.—Print ed and Publ ished by the Supdt. i/c. , Assam Govt. Prin ting Press ' Fx-Gazettei No. 35 3-1 ,0 60-5 00—21-9-1984.

2

SECTIONS