Uttarakhand act 004 of 2007 : Uttarakhand District Planning Committee Act, 2007

Department
  • Department of PANCHAYATI RAJ
Ministry
  • Ministry of Vidhai
Enforcement Date

22 Mar 1983

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Section Short title, Extent and Commencement.1

(1) This act shall be called the Uttarakhand District Planning Committee Act, 2007. (2) It shall be applicable to the whole State of Uttarakhand. (3) It shall be deemed to have come into force at once.



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