Tamil nadu act 030 of 1987 : Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987

Preamble

Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987*

[Tamil Nadu Act No. 30 of 1987][15th July, 1987]

An Act further to amend the Tamil Nadu Private Colleges (Regulation) Act, 1976

Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Thirty-eighth Year of the Republic of India as follows:-

* Received the assent of the Governor on the 15th July, 1987 and published in the Tamil Nadu Government Gazette, Extraordinary.

Section 1. Short title

1. Short title.- This Act may be called the Tamil Nadu Private Colleges (Regulation) Amendment Act, 1987.

Section 2. Amendment of section 30, President's Act 19 of 1976

2. Amendment of section 30, President's Act 19 of 1976.- In the Tamil Nadu Private Colleges (Regulation) Act, 1976 (President's Act 19 of 1976), in section 30, in the proviso to sub-section (3), for the words "six years", the words "ten years" shall be substituted.

SECTIONS