Tamil nadu act 048 of 1998 : Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998

Preamble

Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998*

[Tamil Nadu Act No. 48 of 1998][23rd December, 1998]

An Act further to amend the Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

Be it enacted by the Legislative Assembly of the State of Tamil Nadu in the Forty-ninth Year of the Republic of India as follows:-

* Received the assent of the Governor on the 23rd December, 1998 and published in the Tamil Nadu Government Gazette, Extraordinary.

Section 1. Short title

1. Short title.- This Act may be called the Tamil Nadu Legislative (Prevention of Disqualification) Amendment Act, 1998.

Section 2. Amendment of Schedule

2. Amendment of Schedule.- In the Schedule to the Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967 (Tamil Nadu Act 3 of 1967.), in item 11, after sub-item (97), the following sub-item shall be added, namely:-

"(98) State Council for Vocational Training."

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