Districts Act, 1864
WEST BENGAL ACT 004 OF 1864
20 April, 1864
| Short Title Given |
.. Act I of 1903. |
| Adapted |
(a) The Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948. (b) The Adaptation of Laws Order, 1950. |
An Act to amend Act XXI of 18362
Whereas it is expedient to amend Act XXI of 18362.
It is enacted as follows:
Lieutenant-Governor may alter limits or existing Zilas. It shall be lawful for the Lieutenant-Governor3[* * *] from time to time to alter the limits of existing zilas in any part of the 4[States] 5[to which this Act extends].