STATE OF KARNATAKA v. B.G. PRAKASH KUMAR

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 74 YEARS

RTD. EXECUTIVE ENGINEER

SWDB BBMP, 4TH BLOCK

SHOPPING COMPLEX

JAYANAGAR (EX EXECUTIVE ENGINEER

RAJARAJESHWARI NAGAR DIVISION)

R/AT NO.5/15, 3^RDMAIN ROAD BYATARAYANAPURA, BENGALURU-560026

2 . B.R. OBAIAH

S/O B P ROSAIAH

AGED ABOUT 63 YEARS

ASSISTANT ENGINEER

PANCHAYATH RAJ ENGINEERING

SUB-DIVISION, PONNAMPET

NORTH COORG,

R/AT VINOBHA COLONY VILLAGE

SBRT COLONY POST, HUNASUR TALUK

MYSORE DISTRICT-571105.

3 . S R UDAYA SHANKAR

S/O LATE S N RAMACHANDRA

AGED ABOUT 69 YEARS

CLASS-I CONTRACTOR R/AT NO.80, 1ST MAIN ROAD CHAMRAJPET, BENGALURU-560018 … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. S. RAJASHEKAR, ADVOCATE FOR R2 AND R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.236/2014 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

7

IN CRIMINAL REVISION PETITION NO.166/2024:

BETWEEN:

1 . THE STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

CID, BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001 … PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . D. NAGARAJ S/O DODDAIAH

AGED ABOUT 53 YEARS

CONTRACTOR

R/AT NO.39, KIADB INDUSTRIAL AREA

HEREOHALLI POST, HEROHALLI

TUMAKURU-572127

2 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 49 YEARS

AE/TA B.B.M.P WEST ZONE

BENGALURU

R/AT 247, 3RD MAIN ROAD

1ST CROSS, B.H.C.S. LAYOUT

CHIKKAKALLASANDRA

BENGALURU-560061

ALSO AT BEHIND MINI VIDHANA SOUDHA

ARASIKERE CITY, HASSAN DISTRICT

3 . ABDUL GAFOOR

S/O SHEIKH MISKIN

MAJOR IN AGE

JUNIOR ENGINEER, J.J. NAGARA

8

WARD GANDHINAGARA

SUB-DIVISION, BBMP

BENGALURU.

R/AT NO.21-Q, 4TH STREET

2ND CROSS, THIMMAIAH ROAD,

BHARATHI NAGARA,

BENGALURU-560 001. … RESPONDENTS (BY SRI.KIRAN S. JAVALI, SENIOR COUNSEL FOR R1 AND R3;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 CR.P.C BY THE ADVOCATE FOR THE PETITIONER-

STATE PRAYING THAT THIS HONOURABLE COURT MAY BE

PLEASED TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED

IN SPL.C.C.NO.795/2020 ON THE FILE OF THE COURT OF LXXVII

ADDL.CITY CIVIL AND SESSIONS JUDGE AND THE SPL.JUDGE

FOR TRYING OFFENCES UNDER THE P.C. ACT BENGALURU CITY

BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.167/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE

BENGALURU METROPOLITAN TASK FORCE

BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001 … PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . M. PRABHU

S/O LATE MUNISWAMY,

AGED ABOUT 55 YEARS,

ASST. ENGINEER,

9

WARD NO.27,

GANDHINAGAR SUB-DIVISION,

BBMP, BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560003.

2 . B. BASAVARAJ

S/O BALASHETTY,

AGED ABOUT 40 YEARS,

CONTRACTOR,

R/AT NO U/101,

3RD MAIN ROAD, 6TH CROSS,

SWATHANTRANAGARA

SRIRAMPURA,

BENGALURU-577542.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

AE/TA, B.B.M.P WEST ZONE, BENGALURU-01

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S. LAYOUT,

CHIKKALLASANDRA,

BENGALURU-61

ALSO AT BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE CITY,

HASSAN DISTRICT-573103.

4 . ABDUL GAFOOR,

S/O SHEIKH MISKIN,

AGED ABOUT 64 YEARS,

ASSISTANT ENGINEER,

J.J.NAGARA WARD,

GANDHINAGARA,

SUB-DIVISION, B.B.M.P. R/AT NO 21-Q, 4TH STREET,

2ND CROSS, THIMMAIAH ROAD,

10

BHARATHI NAGARA,

BENGALURU-01 … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K.,ADVOCATE FOR R2 AND R4; SRI VIJAY KUMAR V.B., ADVOCATE FOR R3; R1 - SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 CR.P.C BY THE ADVOCATE FOR THE PETITIONER-

STATE PRAYING THAT THIS HONOURABLE COURT MAY BE

PLEASED TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED

IN SPL.C.C.NO.729/2018 ON THE FILE OF THE COURT OF LXXVII

ADDL.CITY CIVIL AND SESSIONS JUDGE AND THE SPL.JUDGE

FOR TRYING OFFENCES UNDER THE P.C. ACT BENGALURU CITY

BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.168/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION (CID)

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU. … PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA,

AGED ABOUT 67 YEARS,

RETIRED EXECUTIVE ENGINEER,

SWDB BBMP, 4TH BLOCK

CHIEF ENGINEER OFFICE,

11

4TH BLOCK, SHOPPING COMPLEX,

JAYANAGAR (EX. EXECUTIVE ENGINEER,

RAJARAJESHWARI NAGAR DIVISION)

R/AT NO.5/15, 2ND MAIN ROAD,

BYATARAYANAPURA

BANGALORE-560026.

2 . R. BENAKESHA

S/O H. RAMAPPA,

AGED ABOUT 54 YEARS,

ASSISTANT ENGINEER,

JAYANAGAR SUB-DIVISION, B.B.M.P. R/AT 17, SREE RAMA NILAYA,

2ND CROSS, KUVEMPU LAYOUT,

ANJANA NAGAR,

BENGALURU-560091.

3 . S.R. UDAYA SHANKAR

S/O LATE S.N. RAMACHANDRA,

AGED ABOUT 61 YEARS,

CLASS-I CONTRACTOR, R/AT NO.80, 1ST MAIN ROAD,

CHAMARAJPET,

BENGALURU-560018 … RESPONDENTS (BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 AND R2;

SRI. S. RAJASHEKAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 CR.P.C BY THE ADVOCATE FOR THE PETITIONER-

STATE PRAYING THAT THIS HONOURABLE COURT MAY BE

PLEASED TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED

IN SPL.C.C.NO.508/2014 ON THE FILE OF THE COURT OF LXXVII

ADDL.CITY CIVIL AND SESSIONS JUDGE AND THE SPL.JUDGE

FOR TRYING OFFENCES UNDER THE P.C. ACT, BENGALURU CITY

BY ALLOWING THIS RP.

12

IN CRIMINAL REVISION PETITION NO.185/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION (CID)

REP BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING.

BENGALURU 560001 … PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . ABDUL GAFOOR

S/O SHEIKH MISKIN,

AGED ABOUT 64 YEARS,

JUNIOR ENGINEER,

J.J.NAGARA WARD,

GANDHI NAGARA SUB-DIVISION,

B.B.M.P, BENGALURU,

R/AT NO 21-Q, 4TH STREET,

2ND CROSS, THIMMAIAH ROAD,

BHARATHI NAGARA,

BENGALURU-560001.

2 . SRI. N. SAMPATH KUMAR

S/O NARAYANA SHETTY,

AGED ABOUT 46 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA,

KAMAKSHIPALYA,

BENGALURU-79.

3 . SRI M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA,

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT ENGINEER,

13

NATIONAL HIGHWAYS,

K.R. CIRCLE, BENGALURU,

FORMERLY ASSISTANT CONTROLLER

(FINANCE), BBMP, WEST ZONE,

BENGALURU.

R/AT NO 62, 2ND MAIN ROAD,

BINNYA LAYOUT, 3RD STAGE,

ATTIGUPPE, VIJAYA NAGARA,

2ND STAGE, BENGALURU 40

4 . SRI M BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 48 YEARS,

TECHNICAL ADVISOR, B.B.M.P

WEST ZONE, BENGALURU

PRESENTLY ASSISTANT EXECUTIVE ENGINEER,

ROAD INFRASTRUCTURE,

RAJARAJESHWARI NAGARA DIVISION

B.B.M.P CENTRAL OFFICE, BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S. LAYOUT,

CHIKKALLASANDRA,

BENGALURU-61

PERMANENT ADDRESS:

BEHIND MINI VIDHANA SOUDHA,

ARASIKERE CITY, HASSAN DISTRICT.

5 . SRI D.A.ANWAR PASHA,

S/O LATE H.R. AMEER JAN,

AGED ABOUT 61 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

T.V.C.C. B.B.M.P, BENGALURU.

R/AT NO.27, 1ST B MAIN ROAD,

(PIPELINE ROAD), R.P.C. LAYOUT,

2ND STAGE, VIJAYANGARA,

BENGALURU-560040. … RESPONDENTS

14

(BY SRI. KIRAN S. JAVAL, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K.,ADVOCATE FOR R1, R2 AND R5;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R3 AND R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.252/2016, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.196/2024:

BETWEEN:

1 . THE STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C I D BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . ABDUL GAFOOR

S/O SHEIKH MISKIN,

AGED ABOUT 64 YEARS,

RTD. JUNIOR ENGINEER

J.J.NAGARA WARD, GANDHI NAGARA

SUB-DIVISION, BBMP, BENGALURU R/AT NO.21-Q, 4TH STREET

2ND CROSS THIMMAIAH ROAD

BHARATHI NAGARA

BENGALURU-560001.

2 . B. BASAVARAJ

S/O BALASHETTY,

15

AGED ABOUT 39 YEARS,

CONTRACTOR,

R/AT NO.U/101, 3RD MAIN ROAD,

6TH CROSS, SWATHANTHRAPALYA,

GANDHI NAGAR, BENGALURU-09.

3 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA,

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT OFFICER,

OFFICE OF THE CHIEF ENGINEER,

NATIONAL HIGHWAYS

K.R.CIRCLE, BENGALURU,

FORMERLY ASSISTANT CONTROLLER

(FINANCE), BBMP WEST ZONE,

BENGALURU,

R/AT NO 62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE,

ATTIGUPPE, VIJAYA NAGARA,

2ND STAGE, BENGALURU-40.

4 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 48 YEARS,

TECHNICAL ADVISOR, BBMP,

WEST ZONE, BENGALURU,

PRESENTLY ASSISTANT EXECUTIVE ENGINEER

ROAD INFRASTRUCTURE,

RAJARAJESHWARI, NAGARA DIVISION,

BBMP CENTRAL OFFICE,

BENGALURU.

R/AT NO 247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKAKALLASANDRA,

BENGALURU-61

PERMANENT ADDRESS:

BEHIND MINI VIDHANA SOUDHA,

ARASIKRE CITY

HASSAN DISTRICT.

16

5 . D.A. ANWAR PASHA

S/O LATE H.R.AMEER JAN,

AGED ABOUT 61 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

NATIONAL HIGHWAYS,

TVCC BBMP, BENGALURU

R/AT NO.27, 1ST MAIN ROAD,

PIPELINE ROAD, R P C LAYOUT,

2ND STAGE, VIJAYA NAGARA,

BENGALURU.

… RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1, R2 AND R5;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R3 AND R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.253/2016 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.219/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU - 560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

17

AND:

1 . C. NARAYANA

S/O CHANNAPPA

MAJOR IN AGE,

RTD. EXECUTIVE ENGINEER,

(EX. EXECUTIVE ENGINEER)

RAJARAJESHWARI NAGAR DIVISION,

R/AT NO.5/15, 2ND MAIN ROAD

BYATARAYANAPURA

BENGALURU -560026

2 . S.R. RAVISHANKAR

S/O LATE S.N. RAMACHANDRA,

AGED ABOUT 75 YEARS,

CLASS- I CONTRACTOR, R/AT NO 80, 1ST MAIN ROAD ,

CHAMARAJPET,

BENGALURU - 560018 … RESPONDENTS (BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.664/2017 ON THE FILE OF

COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE AND

THE SPL.JUDGE FOR TRYING OFFENCE UNDER SECTIONS 120B,

409, 415, 418, 477 OF IPC AND SECTIONS 13(1)(c)(d) AND

13(2) OF THE P.C. ACT AT BENGALURU CITY BY ALLOWING THIS

RP.

IN CRIMINAL REVISION PETITION NO.224/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION (CID), BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

18

HIGH COURT BUILDING,

BENGALURU - 560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA,

AGED ABOUT 77 YEARS,

RTD. EXECUTIVE ENGINEER,

SWDB, BBMP CHIEF ENGINEER OFFICE,

4TH BLOCK, SHOPPING COMPLEX,

JAYANAGAR (FORMER EXECUTIVE ENGINEER),

RAJARAJESHWARI NAGAR DIVISION

R/AT NO.5/15, 2ND MAIN ROAD,

BYATARAYANAPURA

BANGALORE-560026

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA,

AGED ABOUT 75 YEARS,

RTD. ASSISTANT EXECUTIVE ENGINEER,

R/AT 405, 11TH CROSS,

14TH MAIN ROAD,

J.P. NAGAR 2ND PHASE,

BENGALURU-560078.

3 . CHINNAMAREGOWDA

S/O EREGOWDA,

AGED ABOUT 77 YEARS,

ASST. ENGINEER,

RAJARAJESHWARINAGARA SUB-DIVISION,

RAJARAJESHWARINAGARA DIVISION,

BBMP AT PRESENT ASST. ENGINEER,

PWD DEPARTMENT, MANDYA.

R/AT NO 64, VENKATALINGAIAH LAYOUT,

BANNUR ROAD, MYSURU.

19

4 . SHASHINAYAK

S/O LATE DHANAJAYA NAYAK,

AGED ABOUT 66 YEARS,

VIKASH ENTERPRISES,

CIVIL CONTRACTOR,

R/AT NO 2, BASAPPA EXTENSION,

PATTANAGERE, RAJARAJESHWARINAGARA

BENGALURU-560098

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR

R1, R3 AND R4;

SRI. P.M. GOPI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.07.2023 PASSED IN SPL.C.C.NO.557/2024 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND SPECIAL JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.225/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE,

BENGALURU METROPOLITAN

TASK FORCE, BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA,

20

AGED ABOUT 78 YEARS,

RTD. EXECUTIVE ENGINEER,

SWDB, BBMP, 4TH BLOCK,

SHOPPING COMPLEX,

JAYANAGAR (EX. EXECUTIVE ENGINEER,

RAJARAJESHWARI NAGAR DIVISION)

R/AT NO.5/15, 2ND MAIN ROAD,

BYATARAYANAPURA

BANGALORE-560026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA,

AGED ABOUT 76 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

R/AT 405, 11TH CROSS,

14TH MAIN ROAD,

J.P. NAGAR, 2ND PHASE,

BENGALURU-560078.

3 . S.B. SOMESH

S/O BYREGOWDA,

AGED ABOUT 76 YEARS,

ASST. ENGINEER,

RAJARAJESHWARINAGARA SUB-DIVISION,

RAJARAJESHWARINAGARA DIVISION, BBMP,

PRESENTLY ZONAL OFFICER,

DEVELOPMENT OFFICER-3,

KIADB, MAHARSHI ANANDABHAVANA,

NRUPATHUNGA ROAD,

BENGALURU-560098 R/AT NO.185, 9TH CROSS,

PARK AND PLAY GROUND, IDIAL HOME,

RAJARAJESHWARINAGARA

BENGALURU-560098.

4 . N. MURALIDHAR

S/O LATE M. NARAYANA,

AGED ABOUT 59 YEARS,

CLASS-I CONTRACTOR, R/AT NO 31, 4TH CROSS,

7TH BLOCK JAYANAGARA,

21

BENGALURU 82,

PERMANENT VILLAGE: BENGALURU

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 AND R3; SRI. P.M.GOPI, ADVOCATE FOR R2;

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C BY PRAYING TO SET ASIDE THE ORDER

DATED 20.07.2023 PASSED IN SPL.C.C.NO.476/2014 ON THE

FILE OF COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS

JUDGE, AND THE SPL.JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.226/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

INVESTIGATED BY DEPUTY SUPERINTENDENT OF POLICE,

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA,

AGED ABOUT 68 YEARS,

RTD. EXECUTIVE ENGINEER,

SWDB, BBMP, 4TH BLOCK

SHOPPING COMPLEX,

JAYANAGAR (EX. EXECUTIVE ENGINEER,

RAJARAJESHWARI NAGAR DIVISION)

22

R/AT NO.5/15, 2ND MAIN ROAD,

BYATARAYANAPURA

BANGALORE-560026.

2 . R. BENAKESH

S/O H. RAMAPPA,

AGED ABOUT 54 YEARS,

ASSISTANT ENGINEER,

JAYANAGAR SUB-DIVISION, BBMP R/AT NO.17, SRIRAMA NILAYA,

2ND CROSS, KUVEMPU LAYOUT,

ANJANA NAGAR, BENGALURU-91.

3 . S.R. RAVISHANKAR

S/O LATE S.M. RAMACHANDRA,

AGED ABOUT 66 YEARS,

CLASS-I CONTRACTOR, R/AT NO 80, 1ST MAIN ROAD, CHAMRAJPET, BENGALURU-560018. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 AND R2;

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.477/2014 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE,

AND THE SPL.JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.242/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION (CID), BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

23

HIGH COURT BUILDING

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA,

AGED ABOUT 74 YEARS,

RTD. EXECUTIVE ENGINEER,

SWDB, BBMP, 4TH BLOCK

SHOPPING COMPLEX, JAYANAGAR

(EX. EXECUTIVE ENGINEER,

RAJARAJESHWARI NAGAR DIVISION)

R/AT NO.5/15, 2ND MAIN ROAD,

BYATARAYANAPURA

BANGALORE-560026.

2 . L.K. SHIVANAND

S/O KEMPEGOWDA,

AGED ABOUT 73 YEARS,

RTD. ASSISTANT EXECUTIVE ENGINEER,

R/AT 405, 11TH CROSS, 14TH MAIN ROAD,

J.P. NAGAR 2ND PHASE,

BENGALURU-560078.

3 . B.S.ANIL

S/O B.K. SOMASHEKAR,

AGED ABOUT 51 YEARS,

R/AT NO.1, 6TH CROSS,

2ND MAIN ROAD, BYATARAYANAPURA

MYSURU ROAD, BENGALURU-560026. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1; SRI. SWAROOP ANAND R., ADVOCATE FOR R3;

SRI. P.M.GOPI, ADVOCATE FOR R2)

24

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.556/2014 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, BENGALURU BY ALLOWING

THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.243/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING.

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . M. PRABHU

S/O LATE MUNISWAMY,

AGED ABOUT 50 YEARS,

ASSISTANT ENGINEER,

WARD NO.27, GANDHINAGAR

SUB-DIVISION, BBMP,

BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560003.

2 . D. NAGARAJ

S/O LATE DODDAIAH,

AGED ABOUT 35 YEARS,

CONTRACTOR,

25

R/AT 40/1, 1ST MAIN ROAD, 4^THCROSS,

OPP. TO ANGANAWADI WEST DIVISION,

B.K.NAGARA, BENGALURU-560022.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 44 YEARS,

AE/TA, B.B.M.P. WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S. LAYOUT,

CHIKKALLASANDRA,

BENGALURU-560061

ALSO AT: BEHIND MINI VIDHANA SOUDHA,

ARASIKERE CITY, HASSAN DISTRICT.

4 . ABDUL GAFOOR

S/O SHEIKH MISKIN,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

J.J. NAGARA WARD,

GANDHI NAGARA

SUB-DIVISION, B.B.M.P.

BENGALURU,

R/AT NO.21-Q, 4TH STREET,

2ND CROSS, THIMMAIAH ROAD,

BHARATHI NAGARA,

BENGALURU-560001. … RESPONDENTS

(R1 TO R4 ARE SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 17.08.2023 PASSED IN SPL.C.C.NO.727/2018 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, BENGALURU BY ALLOWING

THIS CRL.RP.

26

IN CRIMINAL REVISION PETITION NO.244/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE,

BENGALURU METROPOLITAN

TASK FORCE, BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . D.A. ANWAR PASHA

S/O LATE H R AMEER JAN,

AGED ABOUT 66 YEARS,

ASST EXECUTIVE ENGINEER,

TVCC, BBMP, BENGALURU,

R/AT NO.27, 1ST B MAIN ROAD,

(PIPE LINE ROAD), RPC LAYOUT,

2ND STAGE, VIJAYANAGAR,

BENGALURU-560040.

2 . K.B. JAYANNA GOWDA

S/O LATE BELURE GOWDA,

AGED ABOUT 65 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

KENGERI SUB-DIVISION,

R.R. NAGARA ZONE, BBMP,

BENGALURU

R/AT NO 558,

RAILWAY PARALLEL ROAD,

HAMPINAGARA,

VIJAYANAGARA II STAGE,

BENGALURU- 104.

27

3 . R. CHANDRAPPA @ CHANDRU S/O LATE RAMAPPA,

AGED ABOUT 59 YEARS

1ST GRADE CONTRACTOR,

OFFICE SITUATED AT FLAT NO.204,

AHUJA CHAMBERS, NO 1,

2ND FLOOR, KUMARAKRUPA ROAD,

BENGALURU-01.

4 . M. THYAGARAJ

S/O LATE D M MUNIRAJAPPA,

AGED ABOUT 71 YEARS,

CHIEF CHIEF ACCOUNTANT (RTD.),

OFFICE OF CHIEF ENGINEER,

BBMP, WEST ZONE, BENGALURU

R/AT NO 62, 2ND MAIN ROAD,

BINNYA LAYOUT,

3RD STAGE, ATTIGUPPE,

VIJAYANAGARA, 2ND STAGE,

BENGALURU-40.

5 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 51 YEARS,

AE/TA B.B.M.P WEST ZONE, BENGALURU-560090

R/AT NO 247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S. LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE CITY,

HASSAN DISTRICT-573201.

6 . B.G. PRAKASH KUMAR

S/O LATE B R GOPAL GOWDA,

AGED ABOUT 70 YEARS,

EXECUTIVE ENGINEER (RETIRED),

MALLESWARAM DIVISION,

WEST ZONE,

BENGALURU-560090.

28

R/AT NO.137, 10^THMAIN ROAD

BCC LAYOUT CHANRALAYOUT

BENGALURU-40.

… RESPONDENTS

(BY SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 TO R3;

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 TO R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.07.2023 PASSED IN SPL.C.C.NO.274/2016 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, BENGALURU BY ALLOWING

THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.475/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D., BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O. LATE H. NANJEGOWDA,

AGED ABOUT 67 YEARS,

(PRESENTLY RETIRED),

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION, BBMP,

BENGALURU-560 009.

29

R/AT NO. 1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU-560 075.

2 . M. PRABHU

S/O. LATE B. MUNISWAMY,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

GANDHINAGAR SUB-DIVISION,

BBMP, BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560 003.

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN.

3 . R. CHANDRAPPA @ CHANDRU S/O. LATE RAMAPPA,

AGED ABOUT 57 YEARS,

CONTRACTOR,

R/AT FLAT NO. 204,

2ND FLOOR, AHUJA CHAMBERS,

NO.1, KUMARA KRUPA ROAD,

BENGALURU-560 051.

4 . B.T. RAMESH

S/O. LATE B.H.THAMMAIAH,

AGED ABOUT 71 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP,

BENGALURU,

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE BBMP OFFICE,

BENGALURU-560 015. R/AT NO. 702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE,

30

BASAVESHWARANAGARA,

BENGALURU-560 079.

5 . M. THYAGARAJ

S/O. LATE D. M. MUNIRAJAPPA,

AGED ABOUT 70 YEARS,

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3^RDSTAGE,

ATTIGUPPE,

VIJAYANAGARA 2^NDSTAGE,

BENGALURU-560 040.

6 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI.VIJAY V. BAJENDRI, ADVOCATE FOR R1, R4 TO R6; SMT. ANITHA N., ADVOCATE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.521/2018 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU BY

ALLOWING THIS CRL.RP.

31

IN CRIMINAL REVISION PETITION NO.480/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C I D BENGALURU.

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA,

AGED ABOUT 67 YEARS,

(PRESENTLY RETIRED)

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB DIVISION,

GANDHINAGAR DIVISION, BBMP,

BENGALURU - 560009. R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU - 560075.

2 . M. PRABHU

S/O LATE B MUNISWAMY,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

GANDHINAGAR SUB DIVISION,

BBMP, BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU - 560003.

32

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN.

3 . N SAMPATH KUMAR

S/O LATE NARAYANASHETTY,

AGED ABOUT 49 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA,

KAMAKSHIPALYA,

BENGALURU - 560079.

4 . B.T. RAMESH

S/O LATE B H THAMMAIAH,

AGED ABOUT 71 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE BBMP OFFICE,

BENGALURU.

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE,

BASAVESHWARANGARA,

BENGALURU - 79.

5 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA,

AGED ABOUT 70 YEARS,

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE,

BENGALURU.

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE,

VIJAYANAGARA 2ND STAGE,

BENGALURU - 40.

33

6 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT - 572116. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R4 TO R6; SMT. ANITHA N., ADVOCATE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.422/2018, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.484/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D., BENGLAURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

34

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS,

RETIRED EXECUTIVE ENGINEER

SWD, BBMP, CHIEF ENGINEER OFFICE

4^THBLOCK, SHOPPING COMPLEX,

JAYANAGARA, (THE THEN EXECUTIVE ENGINEER)

RAJARAJESWARINAGARA DIVISION,

BENGALURU-560 098

R/AT NO.5/15, II MAIN ROAD,

BYATARAYANAPURA

BENGALURU-560 026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA,

AGED ABOUT 70 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

R/AT NO.405, 11^THCROSS,

14^THMAIN ROAD,

J.P.NAGAR, II PHASE,

BENGALURU-560 078.

3 . B.P. PRAMESH

S/O B.K.PUTTEGOWDA,

AGED ABOUT 63 YEARS,

OCC: ASSISTANT ENGINEER,

R.R. NAGAR, SUB-DIVISION,

R.R. NAGARA DIVISION, BBMP,

NOW AT LAND ARMY DIVISION

JUNIOR ENGINEER,

NEAR CHINNASWAMY STADIUM,

RAJABHAVANA ROAD, BENGALURU,

R/AT NO.3009, 13^THMAINT ROAD,

RPC LAYOUT, VIJAYANAGARA ROAD,

BENGALURU - 560 040

NATIVE PLACE BOODANURU GRAMA

KERALAPURA, ARKALGUD TALUK

HASSAN DISTRICT-573 102.

35

4 . B.S.ANIL S/O B.K.SOMASHEKAR,

AGED ABOUT 52 YEARS,

CONTRACTOR,

R/AT NO.1, 6TH CROSS,

2ND MAIN ROAD, BYATARAYANAPURA

MYSURU RAOD, BENGALURU-26. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1; SRI. R.SWAROOP ANAND, ADVOCATE FOR R4; SRI. P.M.GOPI, ADVOCATE FOR R2; R3-SERVED) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 21.09.2023 PASSED IN SPL.C.C.NO.411/2014, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.486/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C I D BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . D.A. ANWAR PASHA

S/O LATE H.R.AMEER JAN

AGED ABOUT 61 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

36

NATIONAL HIGHWAYS, TVCC, BBMP

BENGALURU - 560001

R/AT NO.27, 1ST MAIN ROAD,

PIPE LINE ROAD, R P C LAYOUT

2ND STAGE, VIJAYANAGARA,

BENGALURU - 560104.

2 . M. PRABHU

S/O LATE B. MUNISWAMY,

AGED ABOUT 54 YEARS

ASST. ENGINEER,

GANDHINAGAR SUB-DIVISION,

BBMP, BENGALURU

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM

BENGALURU- 560003

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR - 563101.

3 . R. CHANDRU

S/O LATE RAMAPPA

AGED ABOUT 54 YEARS

1ST GRADE CONTRACTOR,

R/AT AHUJA CHAMBERS

NO.204, 2ND FLOOR,

KUMARAKRUPA ROAD,

BENGALURU - 560001.

4 . M. THYAGARAJ

S/O LATE D.M.MUNIRAJAPPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT OFFICER

OFFICE OF THE CHIEF ENGINEER

NATIONAL HIGHWAYS

K.R.CIRCLE, BENGALURU

FORMERLY ASSISTANT CONTROLLER

(FINANCE) BBMP WEST ZONE, BENGALURU

R/AT NO.62, 2ND MAIN ROAD,

37

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE

VIJAYA NAGARA 2ND STAGE,

BANGALORE - 40.

5 . M. BASAVARAJU S/O MUNISWAMY

AGED ABOUT 51 YEARS,

A E /T A BBMP, WEST ZONE, BENGALURU - 560015 R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R3; SMT. ANITHA N., ADVOCATE FOR R2;

SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R1, R4 AND R5)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 CR.P.C BY THE ADVOCATE FOR THE PETITIONER

PRAYING THAT THIS HONOURABLE COURT MAY BE PLEASED TO

SET ASIDE THE ORDER DATED 14.09.2023 PASSED IN

SPL.C.C.NO.124/2021 ON THE FILE OF LXXVII ADDITIONAL CITY

CIVIL AND SESSIONS JUDGE AND SPECIAL JUDGE FOR TRYING

OFFENCES UNDER THE PREVENTION OF CORRUPTION ACT,

BENGALURU BY ALLOWING THIS CRL.RP^.

IN CRIMINAL REVISION PETITION NO.487/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D., BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

38

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . ABDUL GAFOOR

S/O SHEIK MISKIN,

AGED ABOUT 68 YEARS,

JR. ENGINEER, J.J. NAGAR WARD,

GANDHINAGAR SUB-DIVISION, BBMP,

BENGALURU.

R/AT HOUSE NO.21-Q,

4TH STREET, 2ND CROSS,

TIMMAIAH ROAD,

BHARATHI NAGARA,

BENGALURU-560049.

2 . N. SAMPATH KUMAR

S/O NARAYANASHETTY,

AGED ABOUT 54 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA,

KAMAKSHIPALYA,

BENGALURU-560079.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 51 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU

R/AT NO 247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

39

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-572116 … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 21.09.2023 PASSED IN SPL.C.C.NO.124/2021 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, BENGALURU BY ALLOWING

THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.503/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGLAURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS,

RETIRED EXECUTIVE ENGINEER

SWD, BBMP CHIEF ENGINEER OFFICE

4^THBLOCK, SHOPPING COMPLEX,

JAYANAGARA, (THE THEN EXECUTIVE ENGINEER)

40

RAJARAJESWARINAGARA DIVISION, BENGALURU

R/AT NO.5/15, II MAIN ROAD, BYATARAYANAPURA, BENGALURU-560 026.

2 . L.K.SHIVANANDA

S/O KEMPEGOWDA,

AGED ABOUT 70 YEARS,

RETIRED ASST. EXECUTIVE ENGINEER,

R/AT NO.405, 11^THCROSS,

14^THMAIN ROAD, J.P.NAGAR, II PHASE,

BENGALURU - 560 078.

3 . B.P. PRAMESH

S/O B.K.PUTTEGOWDA,

AGED ABOUT 63 YEARS,

OCC: ASSISTANT ENGINEER ,

R.R.NAGAR, SUB-DIVISION,

R.R.NAGARA DIVISION, BBMP,

NOW AT LAND ARMY DIVISION

JUNIOR ENGINEER,

NEAR CHINNASWAMY STADIUM

RAJABHAVANA ROAD, BENGALURU,

R/AT NO.3009, 13^THMAINT ROAD,

RPC LAYOUT, VIJAYANAGARA ROAD,

BENGALURU - 560 040

NATIVE PLACE BOODANURU GRAMA

KERALAPURA, ARKALGUD TALUK

HASSAN DISTRICT-573 102.

4 . C. KARIGOWDA

S/O CHIKKABOREGOWDA

AGED ABOUT 56 YEARS,

CLASS-1 (A) CONTRACTOR, R/AT NO.46, VENKATALINGAIAH LAYOUT

OPP. MYSURU MILK DIARY,

SIDDHARTH LAYOUT, MYSURU-570011 … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. P.M.SIDDAMALLAPPA, ADVOCATE FOR R2)

41

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 21.09.2023 PASSED IN SPL.C.C.NO.555/2014 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY

BY ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.524/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D. POLICE,

BENGALURU METROPOLITAN TASK FORCE,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O. LATE B.R.GOPAL GOWDA,

AGED ABOUT 67 YEARS,

EXECUTIVE ENGINEER (RETIRED),

MALLESWARAM DIVISION,

WEST ZONE,

BENGALURU-560001. R/AT NO.139, 10TH MAIN ROAD,

B.C.C. LAYOUT, VIJAYANAGAR,

BENGALURU-560 040.

2 . T.N.BETTASWAMAIAH

S/O. LATE MASTAIAH,

AGED ABOUT 71 YEARS,

ASSISTANT EXECUTIVE ENGINEER (RTD),

42

YESHWANTHPURA, SUB-DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO.154, 4TH CROSS,

SAI ENCLAVE, 8^THSTAGE, J.P.NAGARA,

BENGALURU-560 076.

3 . N.S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 57 YEARS,

ASST. ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU,

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

4 . N. SAMPATH KUMAR

S/O. LATE NARAYANASHETTY,

AGED ABOUT 46 YEARS,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA,

KAMAKSHIPALYA,

BENGALURU-560 079.

5 . B.T. RAMESH

S/O. LATE B.H.THAMMAIAH,

AGED ABOUT 69 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU,

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE BBMP OFFICE, BENGALURU,

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE,

BASAVESHWARANAGAR,

BENGALURU-560 079.

6 . M. THYAGARAJ

S/O. LATE D. M. MUNIRAJAPPA,

43

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT (RTD.),

OFFICE OF CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU,

R/AT NO. 62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE,

ATTIGUPPE,

VIJAYANAGARA 2ND STAGE,

BENGALURU-560 040.

7 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 48 YEARS,

A E /T A BBMP WEST ZONE,

BENGALURU,

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R5 TO R7;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2, R3, R4 AND R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397 R/W 401 CR.P.C BY THE ADVOCATE FOR THE PETITIONER

PRAYING THAT THIS HONBLE COURT MAY BE PLEASED TO SET

ASIDE THE ORDER DATED 13.10.2023 PASSED IN

SPL.C.C.NO.135/2020, ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CLITY BY ALLOWING THIS

REVISION PETITION.

44

IN CRIMINAL REVISION PETITION NO.534/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITIAN TASK FORCE,

POLICE STATION, C.I.D, BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT OF BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA,

AGED ABOUT 65 YEARS,

(PRESENTLY RETIRED) ASSISTANT EXECUTIVE,

ENGINEER, GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION, BBMP, BENGALURU

R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU-560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY,

AGED ABOUT 57 YEARS,

ASST. ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR, BBMP, BENGALURU

R/AT NO. 13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-03

NATIVE: SANTHE GATE EXTENSION,

KOLAR TOWN, KOLAR-563101.

45

3 . N. SAMPATH KUMAR

S/O NARAYANASHETTY,

AGED ABOUT 49 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA,

KAMAKSHIPALYA,

BENGALURU-560079.

4 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 50 YEARS,

AE/TA BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SMT.ANITHA N., ADVOCATE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3;

SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R1 AND R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.418/2018 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGLAURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.537/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

46

POLICE STATION, C.I.D. BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . G.R. KUMAR

S/O. G. H. RAMEGOWDA,

AGED ABOUT 54 YEARS,

ASST. EXECUTIVE ENGINEER,

WARD NO. 1,

MALLESHWARAM DIVISION,

WEST ZONE BENGALURU,

R/AT NO. 7, 4TH CROSS,

BRUNDAVANA NAGARA,

MATHIKERE, BENGALURU-560 086.

2 . R. CHANDRU

S/O. LATE RAMAPPA,

AGED MAJOR,

1ST GRADE CONTRACTOR,

OFFICE ADDRESS NO.204,

AHUJA CHAMBERS,

NO.1, 2ND FLOOR,

KUMARAKRUPA ROAD,

BENGALURU-560 001.

3 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU,

R/AT NO. 247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

47

NATIVE: BEHIND MINI,

VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397

R/W 401 OF CR.PC PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.138/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPL. JUDGE FOR TRYING OFFENCES UNDER THE P.C. ACT

AT BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.538/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D. POLICE,

BENGALURU METROPOLITAN TASK FORCE,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O. LATE B. R. GOPAL GOWDA,

AGED ABOUT 67 YEARS,

EXECUTIVE ENGINEER (RETIRED),

MALLESWARAM DIVISION,

WEST ZONE, BENGALURU.

R/AT NO. 139, 10TH MAIN ROAD,

48

B.C.C. LAYOUT, VIJAYANAGAR,

BENGALURU-560 040.

2 . T.N. BETTASWAMAIAH

S/O. LATE MASTAIAH,

AGED ABOUT 71 YEARS,

ASSISTANT EXECUTIVE ENGINEER (RTD),

YESHWANTHPURA SUB-DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO.154, 4TH CROSS,

SAI ENCLAVE, 8TH STAGE,

J. P. NAGARA, BENGALURU-560 076.

3 . N.S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 57 YEARS,

ASST. ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU,

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

4 . B. BASAVARAJ

S/O. BALASHETTY,

AGED ABOUT 38 YEARS,

CONTRACTOR,

R/AT NO.U/101, 3RD MAIN ROAD,

6TH CROSS, SWATHANTRANAGARA,

SRIRAMAPURA, BENGALURU-570008.

5 . B.T. RAMESH

S/O. LATE B.H.THAMMAIAH,

AGED ABOUT 69 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU,

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE BBMP OFFICE,

BENGALURU.

49

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE,

BASAVESHWARANAGAR,

BENGALURU-560 079.

6 . M. THYAGARAJ

S/O. LATE D.M. MUNIRAJAPPA,

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT (RTD.),

OFFICE OF CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU,

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE,

ATTIGUPPE, VIJAYANAGARA 2ND STAGE,

BENGALURU-560 040.

7 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 48 YEARS,

A E /T A BBMP WEST ZONE,

BENGALURU,

R/AT NO. 247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R5 TO R7;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R2, R3, R4 AND R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397

R/W 401 OF CR.PC PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.34/2020 ON THE FILE OF

COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE AND

THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C. ACT AT

BENGALURU CITY BY ALLOWING THIS RP.

50

IN CRIMINAL REVISION PETITION NO.542/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D BENGALURU.

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N PRABHAKAR

S/O LATE H NANJEGOWDA,

AGED ABOUT 66 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB DIVISION,

GANGHINAGAR DIVISION, BBMP

BENGALURU-560009

R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA

BENGALURU-560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY,

AGED ABOUT 56 YEARS,

ASSISTANT ENGINEER,

GANDHINAGAR SUB-DIVISION,

BBMP,BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BEGALURU-560003

51

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN-563101.

3 . B.N. VISHWANATH

S/O LATE B S NAGARAJ,

AGED ABOUT 48 YEARS,

CONTRACTOR,

R/AT NO.J.123, 3RD CROSS,

PIPE LINE ROAD,

D.T. ROAD, SHESHADRIPURAM

BENGALURU-560020.

4 . B.T. RAMESH

S/O LATE B H THAMMAIHA,

AGED ABOUT 70 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OT THE BBMP BENGALURU

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE, BBMP OFFICE,

BENGALURU

R/AT NO. 702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGAR,

BENGALURU-79.

5 . M. THYAGARAJ

S/O LATE D M MUNIRAJAPPA,

AGED ABOUT 70 YEARS,

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE,

BENGALURU

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE,

VIJAYANAGARA 2ND STAGE,

BENGALURU-40.

52

6 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 50 YEARS,

AE/TA BBMP WEST ZONE,

BENGALURU

R/AT NO. 247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. P.M.GOPI, ADVOCATE FOR R1; SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R6;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3 AND R5; R2 - SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397

R/W 401 OF CR.PC PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.618/2018 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPL. JUDGE FOR TRYING OFFENCES UNDER THE P.C. ACT

AT BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.543/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

53

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B R GOPAL GOWDA,

AGED ABOUT 67 YEARS,

EXECUTIVE ENGINEER(RETIRED)

MALLESHWARAM DIVISION,

WEST ZONE BENGALURU

R/AT NO.139, 10TH MAIN ROAD,

BCC LAYOUT, VIJAYANAGAR

BENGALURU-560040.

2 . H.P. RAMESH

S/O LATE PUTTATHIMME GOWDA,

AGED ABOUT 64 YEARS,

EXECUTIVE ENGINEER,

WARD NO.100, SANJAYNAGAR,

MATHIKERE SUB DIVISION,

MALLEHSWARAM DIVISION,

WEST ZONE, BENGALURU

PRESENTLY CHIEF ENGINEER OFFICE,

K.R CIRCLE, BENGALURU

R/AT NO.L-204, POORVANKAR,

HEBBAL, KEMPAPURA,

BENGLAURU-560024.

3 . M.S. VENKATESH

S/O MARAPPA NAIDU,

AGED ABOUT 59 YEARS,

CIVIL CONTRACTOR,

R/AT NO.163, 5TH CROSS,

2ND MAIN PRAKASH NAGAR,

BENGALURU-21.

… RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1; SRI. HANUMANTHARAYA, ADVOCATE FOR R2; R3 - SERVED)

54

THIS CRIMINAL REVISION PETITION IS FILED U/S 397

R/W 401 OF CR.PC PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.338/2018 ON THE FILE OF

COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE AND

THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C. ACT AT

BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.544/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

BBMP HEAD OFFICE,

BENGALURU

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560086.

2 . R. CHANDRU

S/O LATE RAMAPPA,

AGED MAJOR,

1ST GRADE CONTRACTOR,

OFFICE ADDRESS NO.204

AHUJA CHAMBER, 2ND FLOOR, NO.1

55

KUMARA KRUPA ROAD,

BENGALURU-560001. R/AT NO.126, 6TH MAIN ROAD,

IN BETWEEN 12 AND 13TH CROSS,

MALLESHWARAM, BENGALURU-03.

3 . K. MURULASIDDAPPA

S/O KARINAYAK,

AGED ABOUT 51 YEARS,

JUNIOR ENGINEER,

TECHNICAL ASSISTANT,

CHIEF ENGINEER,

BBMP WEST ZONE,

BENGALURU

PRESENTLY PLANNING DIVISION,

DAASRAHALLI, BENGALURU-560057. R/AT NO.8, 2ND CROSS,KUVEMPUNAGARA, T DASARAHALLI, BENGALURU-03. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397

R/W 401 OF CR.PC PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.136/2020 ON THE FILE OF

COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE AND

THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C. ACT AT

BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.547/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D. POLICE, BENGALURU,

METROPOLITAN TASK FORCE, BENGALURU,

56

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU.

… PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 56 YEARS,

ASST. ENGINEER,

BBMP CENTRL OFFICE,

BENGALURU,

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

2 . D. NAGARAJ

S/O. LATE DODDAIAH,

AGED ABOUT 44 YEARS,

CONTRACTOR,

R/AT NO.39, KIADB, INDUSTRIAL AREA,

HEREHALLI POST, HEREHALLI,

TUMKUR-570001.

3 . K. MARALUSIDDAPPA

S/O. KARINAIKA,

AGED ABOUT 50 YEARS,

JUNIOR ENGINEER,

TECHNICAL ASSISTANT,

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU,

PROJECT DIVISION,

DASARAHALLI, BENGALURU

R/AT NO.8, 2ND CROSS,

KUVEMPUNAGARA, T. DASARAHALLI,

BENGALURU-560 003.

… RESPONDENTS

57

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYAKUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.09.2023 PASSED IN SPL.C.C.NO.122/2021 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.623/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE P

OLICE STATION, C.I.D, BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H NANJEGOWDA

AGED ABOUT 66 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION

BBMP, BENGALURU

R/AT NO.1282 ,

1ST CROSS, BEML ROAD,

NEW THIPPASANDRA

BENGALURU -560075

58

2 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 61 YEARS

ASST ENGINEER GANDHI

NAGAR SUB-DIVISION

GANDHI NAGAR DIVISION

BBMP, BENGALURU

R/AT NO.1238, 11TH CROSS,

MAHALAKSHMIPURAM BENGALURU

NATIVE: JADAGANAPURA

MALAVLALI TALUK

MANDYA DISTRICT - 571430 3 . CHANDRU @ R. CHANDRAPPA S/O LATE RAMAPPA

AGED ABOUT 63 YEARS

CONTRACTOR

R/AT FLAT NO.204,

2ND FLOOR,

AHUJA CHAMBERS NO.01,

KUMARAKRUPA ROAD,

BENGALURU - 51.

4 . B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 70 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE BBMP OFFICE, BENGALURU

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE

BASAVESHWARA NAGAR

BENGALURU - 79.

5 . M. THYAGARAJ

S/O LATE D.M.MUNIRAJAPPA

AGED ABOUT 70 YEARS

CHIEF ACCOUNTANT (RETD)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU

59

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE,

CHIKKALASANDRA, BENGALURU

ATTIGUPPE, VIJAYANAGAR 2ND STAGE,

BENGALURU - 40.

6 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E /TA BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT

3 CHIKKALASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT - 573103

7 . B.G. PRAKASH KUMAR

S/O LATE B R GOPAL

AGED ABOUT 69 YEARS

EXECUTIVE ENGINEER (RETD)

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU

R/AT NO.139, 10TH MAIN ROAD,

BCC LAYOUT VIJAYANAGARA

BENGALURU - 40

8 . T.N. BETTASWAMAIAH

S/ O LATE MASTAIAH

AGED ABOUT 70 YEARS

ASST EXECUTIVE ENGINEER (RETD)

YESHWANTHPURA SUB-DIVISION

WEST ZONE BENGALURU

R/AT NO,154, 4TH CROSS,

SAI ENCLAVE, 8TH STAGE

J.P.NAGARA, BENGALURU - 76 … RESPONDENTS

60

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3 AND R8; SRI. VIJAYAKUMAR, ADVOCATE FOR R4 TO R7; R1 AND R2 - SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.730/2018, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.642/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS,

RETIRED EXECUTIVE ENGINEER,

RAJARAJESHWARINAGAR DIVISION,

BENGALURU

R/AT NO.5/15, II MAIN ROAD,

BYATARAYANAPURA

BENGALURU-560026.

2 . MADHUKAR

S/O SHIVARAMEGOWDA

61

AGED ABOUT 49 YEARS

CLASS-I CONTRACTOR R/AT NO.23, 2ND MAIN ROAD,

2ND STAGE WEST OF CHORD ROAD

RAJAJIANGAR, BENGALURU-86 … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. LOKESHA M.Y., ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.665/2017 ON THE FILE OF

COURT OF LXXVII ADLD. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.650/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 65 YEARS

(PRESENTLY RETIRED)

ASSISTANT EXECUTIVE ENGINEER

GANDHINAGAR SUB-DIVISION

62

GANDHINAGAR DIVISION, BBMP,

BENGALURU-560 009

R/AT NO.1282, 1ST CROSS

BEML MAIN ROAD,

NEW THIPPASANDRA

BENGALURU-560 075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM

BENGALURU-560 003

PERMANENT ADDRESS:

SANTHE GATEEXTENSION

KOLAR TOWN.

3 . B. BASAVARAJ

S/O BALASHETTY

AGED ABOUT 38 YEARS

CONTRACTOR

R/AT NO.U/101

3RD MAIN ROAD, 6TH CROSS

SWARATHANTRA NAGARA

SRIRAMPURA, BENGALURU-560 021.

4 . B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE BBMP OFFICE, BENGALURU

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE

63

BASAVESHWARANAGAR

BENGALURU-79.

5 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BENGALURU

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT 3RD STAGE, ATTIGUPPE,

VIJAYANAGARA 2ND STAGE

BENGALURU-40.

6 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

AE/TA BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU

NATIE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103.

7 . D.A ANWAR PASHA

S/O LATE H R AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC, BBMP, BENGALURU

R/AT BI,27, 1ST B MAIN ROAD,

(PIPE LINE ROAD) R.P.C LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURU-40.

… RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3 AND R7; SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R4 TO R6; R1 AND R2 - SERVED)

64

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.29/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.651/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE,

BENGALURU METROPOLITAN TASK FORCE,

BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 52 YEARS,

ASST. ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560086. 2 . R. CHANDRAPPA @ CHANDRU S/O LATE RAMAPPA,

1ST GRADE CONTRACTOR,

OFFICE SITUATED AT FLAT NO.204

AHUJA CHAMBERS, NO.1,

65

2ND FLOOR, KUMARAKRUPA ROAD,

BENGALURU-01

R/AT NO.126, 6TH MAIN ROAD,

IN BETWEEN 12TH AND 13TH CROSS,

MALLESHWARM, BENGALURU-03.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

AE/TA, BBMP WEST ZONE, BENGALURU-01

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S LAYOUT,

CHIKKALLASANDRA, BENGALURU-61

ALSO AT BEHIND MINI VIDHANA SOUDHA,

ARASIKERE CITY

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.855/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.652/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATIN, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

66

HIGH COURT BUILDING

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . R. CHANDRAPPA

S/O LATE RAMAPPA

AGED MAJOR

1^STGRADE CONTRACTOR

OFFICE SITUATED AT FLAT NO.24,

AHUJA CHAMBERS, NO.1,

2ND FLOOR, KUMARAKRUPA ROAD,

BENGALURU 01.

2 . M. BAAVARAJU S/O MUNISWAMY

AGED ABOUT 49 YEARS

AE/TA BBMP WEST ZONE, BENGLAURU R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103 … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1;

SRI. VIJAYAKUMAR V.B., ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.860/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

67

IN CRIMINAL REVISION PETITION NO.653/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGLAURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH CORT BUILDING

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H NANJEGOWDA

AGED ABOUT 66 YEARS

(PRESENTLY RETIRED)

ASST. EXECUTIVE ENGINEER,

GANDHINAGAR SUB DIVISION

GANDHINAGAR DIVISION, BBMP

BENGALURU.

R/AT NO.1282, 1ST CROSS,

BEML MAIN RAD, NEW THIPPASANDRA

BENGALURU-75.

2 . M. PRABHU

S/O LATE B MUNISWAMY

AGED ABOUT 56 YEARS,

ASST. ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM

BENGALURU-03

68

PERMANENT ADDRESS:

SANTHE GATE EXTENSION

KOLAR TOWN.

3 . N. SAMPATH KUMAR

S/O NARAYANASHETTY

AGED ABOUT 48 YEARS,

CONTRACTOR

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGAR,

KAMAKSHIPALYA

BENGALURU-79.

4 . B.T. RAMESH

S/O LATE B H THAMMAIAH

AGED ABOUT 70 YEARS,

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE, BBMP OFFICE, BENGALURU

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGAR

BENGALURU-79.

5 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 69 YEARS,

CHIEF ACCOUNTANT (RTD.)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT,

3RD STAGE, ATTIGUPPE

VIJAYANAGAR 2ND STAGE,

BENGALURU-40.

6 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 44 YEARS,

69

A E/TA BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA,

BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. GOPI P.M., ADVOCATE FOR R1;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R4 TO R6

SMT. ANITHA N., ADVOCATE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.1202/2019, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE AND TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.654/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, CID BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

70

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA,

AGED ABOUT 67 YEARS.

EXECUTIVE ENGINEER (RETIRED)

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU

R/AT NO.39, 10TH MAIN ROAD

BCC LAYOUT, VIJAYANAGAR

BENGALURU - 560040.

2 . T.N. BETTASWAMAIAH

S/O LATE MASTAIAH

AGED ABOUT 71 YEARS

EXECUTIVE ENGINEER (RTD.)

EXECUTIVE ENGINEER

YESHWANTHPURA SUB-DIVISION

WEST ZONE, BENGALURU

R/AT NO.154, 4TH CROSS,

SAI ENCLAVE, 8TH STAGE,

J.P.NAGARA, BENGALURU - 76.

3 . G.R. KUMAR

S/O G.H. RAMEGOWDA

AGED ABOUT 54 YEARS,

ASST. EXECUTIVE ENGINEER

WARD NO.01, MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.7, 4^THCROSS,

BRUNDAVANA NAGARA,

MATHIKERE, BENGALURU - 86.

4 . N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

AGED ABOUT 47 YEARS

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

71

PUSHPAVATHI NAGARA,

KAMASHIPALYA,

BENGALURU - 79.

5 . B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE, BBMP OFFICE,

BENGALURU

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE,

BASAVESHWARANAGARA

BENGALURU - 79.

6 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT (RETD.)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE,

ATTIGUPPE,

VIJAYANAGARA 2^NDSTAGE

BENGALURU - 40.

7 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E / T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

72

ARASIKERE NAGARA

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI VIJAYAKUMAR V.B, ADVOCATE FOR R1, R5, R6 AND R7;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2 TO R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.32/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.655/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE,

BENGALURU METROPOLITAN, TASK FORCE,

BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 52 YEARS,

ASST. ENGINEER,

BBMP CENTRAL OFFICE, BENGALURU

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560086.

73

2 . N. SAMPATH KUMAR

S/O NARAYANASHETTY,

AGED ABOUT 37 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGAR,

KAMKSHIPALYA, BENGALURU-79.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

AE/TA BBMP WEST ZONE, BENGALURU-01

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S LAYOUT,

CHIKKALLASANDRA,

BENGALURU-61

ALSO AT BEHIND MINIVIDHANA SOUDHA,

ARASIKERE CITY

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.456/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.660/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, CID, BENGALURU,

74

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 65 YEARS,

(PRESENTLY RETIRED)

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION, BBMP

BENGALURU -560009

R/AT NO.1282 , 1ST CROSS,

BEML ROAD, NEW THIPPASANDRA

BENGALURU -560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU.

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT

MALLESHWARAM

BENGALURU - 560003

PERMANENT ADDRESS:

SANTHE GATE EXTENSION

KOLAR TOWN.

3 . R. CHANDRAPPA @ CHANDRU S/O LATE RAMAPPA

AGED MAJOR

1ST GRADE CONTRACTOR

75

R/AT NO.204,

AHUJA CHAMBERS NO.01,

2ND FLOOR, KUMARAKRUPA ROAD,

BENGALURU - 560001

R/AT NO.126, 6TH MAIN ROAD,

IN BETWEEN 12 AND 13TH CROSS,

MALLESHWARAM

BENGALURU - 03

4 . M. THYAGARAJ

S/O LATE D M MUNIRAJAPPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT (RETD.)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE,

BENGALURU.

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE,

VIJAYANAGAR 2ND STAGE,

BENGALURU - 40.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E /TA BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT

CHIKKALASANDRA, BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT - 573103.

6 . D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC, BBMP, BENGALURU

76

R/AT NO.27, 1ST B MAIN ROAD,

PIPE LINE ROAD, R.P.C. LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURU - 40.

… RESPONDENTS

(BY SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R1, R4 AND R5; SMT. ANITHA N., ADVOCATE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3 AND R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.28/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY B

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.663/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, CID, BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 56 YEARS

ASST. ENGINEER

GANDHINAGAR SUB-DIVISION

77

GANDHINAGAR, BBMP,

BENGALURU.

R/AT NO.12, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM, BENGALUR-03

NATIVE SANTHE GATE EXTENSION

KOLAR TOWN, KOLAR-563101.

2 . N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

AGED ABOUT 42 YEARS

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA

KAMAKSHIPALYA

BENGALURU-560079.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 50 YEARS

A E/T A BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLANSANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT-572116.

4 . HARISH KUMAR D.,

S/O LATE DASAPPA

AGED ABOUT 46 YEARS

JUNIOR ENGINEER

COTTONPET, WARD NO.120,

R/AT NO.09, 2ND CROSS,

RAMAKRISHNA STREET

SHESHADRIPURAM

BENGALURU -572116

78

AND ALSO AT SATHANURU

MANDYA-571401

5 . M.K. MANJAIAH

S/O KARIGOWDA

AGED ABOUT 59 YEARS

ASSISTANT EXECUTIVE ENGINEER

MALLESHWARAM SUB-DIVISION BANGALORE -560003

R/AT NO.58, JNANAJYOTHI NAGAR BANGALORE-560056.

… RESPONDENTS

(BY SMT. ANITHA N., ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2

SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R3; SRI. AJAY S., ADVOCATE FOR R4;

SRI. P.M.GOPI, ADVOCATE FOR R5)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.728/2018 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.664/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, CID, BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

79

AND:

1 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 58 YEARS

ASST. ENGINEER,

GANDHI NAGAR SUB-DIVISION

GANDHI NAGAR DIVISION, BBMP,

BENGALURU

R/AT NO.1238, 11TH CROSS,

MAHALAKSHMIPURAM,

WEST OF CHORD ROAD

BENGALURU -560086.

2 . B. BASAVARAJ

S/O BALASHETTY

AGED ABOUT 38 YEARS,

CONTRACTOR

R/AT NO.U/101,

3RD MAIN ROAD, 6TH CROSS,

SWATHANTRANAGARA,

SRIRAMPURA, BENGALURU - 560021

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E /TA BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT

CHIKKALASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT - 573103 … RESPONDENTS

(BY SRI. P.M.GOPI, ADVOCATE FOR R1; SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R3;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2)

80

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.30/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.665/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 57 YEARS

ASST. ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU.

R/AT NO.1238, 11TH CROSS,

MAHALAKSHMIPURAM, BENGALURU,

ALSO JADAGANAPURA

MALAVALLI TALUK

MANDYA DISTRICT-571430. 2 . R. CHANDRAPPA @ R. CHANDRU S/O RAMAPPA

AGED ABOUT 57 YEARS

81

PROP: M/S. ISHWARYA INFRASTRUCTURES

AND DEVELOPERS

R/AT FLAT NO.204, 2ND FLOOR

AHUJA CHAMBERS NO.1

KUMARAKRUPA ROAD,

BENGALURU-01 (CONTRACTOR)

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 47 YEARS

TECHNICAL ADVISER

BBMP WEST ZONE

BENGALURU.

PRESENTLY ASST. EXECUTIVE ENGINEER

ROAD & CIVIC AMENITIES

R.R.NAGAR DIVISION, BBMP

CENTRAL OFFICE

BENGALURU-560098. … RESPONDENTS (BY SRI. P.M.GOPI, ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.527/2018, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.697/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D POLICE, BENGALURU METROPOLITAN

TASK FORCE, BENGALURU

82

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.P. RAMESH

S/O LATE PUTTATHIMMEGOWDA,

AGED ABOUT 63 YEARS,

ASST. ENGINEER,

WARD NO.100, SANJAYANAGAR,

MATTIKERE SUB-DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU

PRESENTLY CHIEF ENGINEER OFFICE,

K.R. CIRLCE, BENGALURU

R/AT NO.L-204, POORVANAKAR,

HEBBAL, KEMPAPURA,

BENGALURU-560024.

2 . M. NAGESH

S/O MAYANNA,

AGED ABOUT 44 YEARS,

R/AT NO.3520/A,

7TH CROSS,

GAYATHRI NAGAR,

BENGALURU-560010.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

AE/TA, BBMP WEST ZONE, BENGALURU-01

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, B.H.C.S LAYOUT,

CHIKKALLASANDRA,

BENGALURU-61

83

ALSO AT BEHIND

MINIVIDHANA SOUDHA,

ARASIKERE CITY

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. HANUMANTHARAYA D., ADVOCATE FOR R1; SRI. H.SHANTHI BHUSHAN, ADVOCATE FOR R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.858/2019 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU BY

ALLOWING THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.701/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATIN, C.I.D BENGAURU

REP. BY STATE PUBIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 57 YEARS

ASST. ENGINEER

GANDHINAGAR SUB-DIVISON

BBMP, BENGALURU.

84

R/AT NO.1238, 11TH CROSS,

MAHALASKHIMPURAM,

BENGALURU

NATIVE: JADAGANAPURA

MALAVALLI TALUK

MANDYA DISTRICT-571430.

2 . CHANDRU

S/O LATE RAMAPPA

AGED ABOUT 57 YEARS

CONTRACTOR

R/AT FLAT NO.204, 2^NDFLOOR, BENGALURU-51.

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E / T A BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT, 3

CHIKKALLANSANDRA,

BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT-573103.

4 . T.N.BETTASWAMAIAH

S/O LATE MASTAIAH

AGED ABOUT 70 YEARS

ASST. EXECUTIVE ENGINEER (RTD.)

YESHWANTHPURA SUB-DIVISION

WEST ZONE, BENGALURU.

R/AT NO.154, 4^THCROSS

SAI ENCLAVE, 8^THSTAGE

J.P.NAGARA, BENGALURU-76. … RESPONDENTS

85

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2 AND R4; SRI. VIJAYA KUMAR, ADVOCATE FOR R3;

SRI. P.M.GOPI, ADVOCATE FOR R1)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.731/2018 ON THE FILE OF

THE COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE

AND THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.702/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D. POLICE,

BENGALURU METROPOLITAN TASK FORCE,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O. LATE B.R.GOPAL GOWDA,

AGED ABOUT 67 YEARS,

EXECUTIVE ENGINEER (RETIRED),

MALLESWARAM DIVISION,

WEST ZONE, BENGALURU.

R/AT NO.139, 10TH MAIN ROAD,

B.C.C.LAYOUT, VIJAYANAGAR,

BENGALURU-560 040.

86

2 . T.N.BETTASWAMAIAH

S/O. LATE MASTAIAH,

AGED ABOUT 71 YEARS,

ASSISTANT EXECUTIVE ENGINEER (RTD.),

YESHWANTHPURA SUB-DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO.154, 4TH CROSS,

SAI ENCLAVE, 8TH STAGE,

J.P.NAGARA, BENGALURU-560 076.

3 . G.R.KUMAR

S/O. G.H.RAMEGOWDA,

AGED ABOUT 56 YEARS,

ASST. EXECUTIVE ENGINEER,

WARD NO.1,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO.7, 4TH CROSS,

BRUNDAVANA NAGARA,

MATHIKERE, BENGALURU-86.

4 . M.S. VENKATESH

S/O. MARAPPA NAIDU,

AGED ABOUT 59 YEARS,

CIVIL CONTRACTOR,

R/AT NO.163, 5TH CROSS, 2ND MAIN,

PRAKASH NAGARA,

BENGALURU-560 021. … RESPONDENTS (BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2 AND R3;

SMT. HEMALATHA S., ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.339/2018 ON THE FILE OF

87

THE COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE

AND THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.705/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASST. ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU

R/AT NO.13, 19TH CROSS,

SWIMMING POOL LAYOUT,

MALAESHWARAM, BENGALURU-03

PERMANENT ADDRES:

SANTHE GATE EXTENSION

KOLAR TOWN.

2 . D. NAGARAJ

S/O LATE DODDAIAH

AGED ABOUT 45 YEARS

CONTRACTOR

R/AT NO.39, KIADB INDUSTRIAL AREA TUMKUR-572104.

88

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

AE/TA BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLAANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SMT. ANITHA N., ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.31/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.757/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D, BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

89

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 56 YEARS,

ASSISTANT ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU-560086.

2 . R. CHANDRU

S/O RAMAPPA

AGED MAJOR

PROP: M/S ISHWARAYA INFRASTRUCTURES

AND DEVELOPERS, AHUJA CHAMBER,

FLAT NO.204, 2ND FLOOR,

NO.01, KUMARA PARK ROAD,

BENGALURU-560001.

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 47 YEARS

A E / T A BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA

BENGALURU-61

NATIVE BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE TOWN

HASSAN DISTRICT-573125 … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

90

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.09.2023 PASSED IN SPL.C.C.NO.116/2021 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.759/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O. LATE H.NANJEGOWDA,

AGED ABOUT 65 YEARS,

RETIRED ASSISTANT

EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION,

BBMP, BENGALURU,

R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU-560 075.

2 . M. PRABHU

S/O. LATE B. MUNISWAMY,

91

AGED ABOUT 55 YEARS,

ASSISTANT ENGINEER,

GANDHINAGAR SUB-DIVISION,

BBMP, BENGALURU,

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560 003.

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN.

3 . B. BASAVARAJ

S/O. BALASHETTY,

AGED ABOUT 34 YEARS,

CONTRACTOR,

R/AT NO. U/101, 3RD MAIN ROAD,

6TH CROSS, SWATHANTRANAGARA,

SRIRAMAPURA, BENGALURU-560 021.

4 . B.T. RAMESH

S/O. LATE B.H.THAMMAIAH,

AGED ABOUT 70 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU,

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE, BBMP OFFICE,

BENGALURU.

5 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU,

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA,

BENGALURU,

92

NATIVE BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. P.M.GOPI, ADVOCATE FOR R1; SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3; R2 - SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 18.10.2023 PASSED IN SPL.C.C.NO.144/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENECS UNDER THE

PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.760/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C I D BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.P. RAMESH

S/O LATE PUTTATHIMMEGOWDA,

AGED ABOUT 63 YEARS,

ASSISTANT ENGINEER,

93

WARD NO.100, SANJAYANAGARA,

MATTIKERE SUB DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU -03.

PRESENTLY CHIEF ENGINEER OFFICE,

K R CIRCLE, BENGALURU.

R/AT NO.L-204, POORVANKAR,

HEBBAL KEMPAPURA,

BENGALURU - 560024.

2 . M. NAGESH

S/O MAYANNA,

AGED ABOUT 44 YEARS,

R/AT NO.3520/A,

7TH CROSS, GAYATHRI NAGARA,

BENGALURU - 560021.

3 . M BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU.

R/AT NO.247,

3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA,

BENGALURU - 61,

ALSO AT BEHIND MINI

VIDHANA SOUDHA

ARASIKERE TOWN,

HASSAN DISTRICT-573125.

PERMANENT ADDRESS:

BEHIND MINI VIDHANA SOUDHA,

ARASIKERE CITY, HASSAN DISTRICT.

… RESPONDENTS

(BY SRI. HANUMANTHARAYA D., ADVOCATE FOR R1; SRI. SHANTHI BHUSHAN, ADVOCATE FOR R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

94

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.569/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BE

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.762/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA,

S/O CHANNAPPA,

AGED ABOUT 70 YEARS,

RETIRED EXECUTIVE ENGINEER,

RAJARAJESHWARINAGAR DIVISION,

BENGALURU

R/AT NO.5/15, II MAIN ROAD,

BYATARAYANAPURA,

BENGALURU - 560026.

PERMANENT ADDRESS:

BOMMAPALLI, CHINTHAMANI TALUK,

CHIKKABALLAPURA DISTRICT.

2 . N. MURALIDHAR S/O LATE M.NARAYANA,

AGED ABOUT 49 YEARS,

CLASS-I, CONTRACTOR,

95

R/AT NO.31, 4TH CROSS,

7TH BLOCK, JAYANAGARA,

BENGALURU - 82.

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI.PADMAPRASAD B. NASHI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 27.09.2023 PASSED IN SPL.C.C.NO.167/2017 ON THE FILE OF

THE COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE

AND THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C

ACT AT BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.763/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA,

AGED ABOUT 65 YEARS

(PRESENTLY RETIRED)

ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB DIVISION,

GANDHINAGAR DIVISION, BBMP

BENGALURU.

96

R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU-560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER,

GANDHINAGAR SUB-DIVISION,

BBMP, BENGALURU

R/AT NO 13, 9TH CROSS

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560003

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN.

3 . N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

AGED ABOUT 47 YEARS

CONTRACTOR

R/AT NO.129, 5^THCROSS

PUSHPAVATHI NAGARA

KAMAKSHIPALYA

BENGALURU-79.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT (RTD.)

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT 3RD STAGE,

ATTIGUPPE,

VIJAYANGARA 2ND STAGE,

BENGALURU-40.

97

5 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 48 YEARS,.

A E /T A BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT

6 . D.A.ANWAR PASHA

S/O LATE H.R.AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC, BBMP, BENGALURU

R/AT NO.27, 1^STB MAIN ROAD

(PIPE LINE ROAD) RPC LAYOUT

2^NDSTAGE, VIJAYANAGARA

BENGALURU-40

… RESPONDENTS

(BY SRI. GOPI P.M., ADVOCATE FOR R1; SMT. ANITHA N., ADVOCAE FOR R2;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R3 AND R6;

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.140/2020 ON THE FILE OF

THE COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE

AND THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C

ACT AT BENGALURU CITY BY ALLOWING THIS RP.

98

IN CRIMINAL REVISION PETITION NO.767/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C I D BENGALURU.

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA,

AGED ABOUT 52 YEARS,

ASSISTANT ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU.

R/AT NO.566, 4TH CROSS,

MAHALAKSHMIPURAM,

BENGALURU - 560086.

2 . B. BASAVARAJ

S/O BALA SHETTY,

AGED ABOUT 39 YEARS,

CONTRACTOR,

R/AT NO.U-101,

3RD MAIN ROAD, 6TH CROSS,

SWARATHANTRA NAGARA,

SRIRAMPURA,

BENGALURU - 560021.

3 . M. BASAVARAJU

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

99

A E / T A, BBMP WEST ZONE,

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU - 61,

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT - 573125. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 AND R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.572/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.768/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

100

AND:

1 . H.P. RAMESH,

S/O LATE PUTTATHIMMEGOWDA,

AGED ABOUT 63 YEARS,

ASSISTANT ENGINEER,

WARD NO.100,

SANJAYANAGARA,

MATTIKERE SUB-DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU - 03

PRESENTLY CHIEF ENGINEER OFFICE,

K.R.CIRCLE, BENGALURU

R/AT NO.L-204, POORVANKAR,

HEBBAL KEMPAPURA,

BENGALURU - 560024.

2 . M. BASAVARAJU,

S/O MUNISWAMY,

AGED ABOUT 49 YEARS,

A E / T A, BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA,

BENGALURU - 61

ALSO AT BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT - 573125. … RESPONDENTS

(BY SRI. HANUMANTHARAYA D., ADVOCATE FOR R1;

SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.570/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

101

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.769/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU

REP BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA,

S/O CHANNAPPA,

AGED ABOUT 69 YEARS,

RETIRED EXECUTIVE ENGINEER,

RAJARAJESWARINAGAR DIVISION,

R/AT NO.5/15, II MAIN ROAD,

BYATARAYANAPURA,

BENGALURU - 560026. 2 . B.R. OBAIAH, S/O ROSAIAH,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

PANCHAYATH RAJ ENGINEERING

SUB-DIVISION, PONNAM PET,

DAKSHINA KODAGU,

R/AT VINOBHA COLONY VILLAGE,

C.B.T. COLONY POST,

HUNUSURU TALUK,

MYSURU DISTRICT,

102

ALSO AT: VINOBHA COLONY VILLAGE,

C.B.T. COLONY, HUNUSURU.

3 . C. LOKESH,

AGED ABOUT 47 YEARS,

CLASS-I CONTRACTOR, R/AT NO. 72, 5TH E MAIN,

BHOVI COLONY,

2ND STAGE, 3RD BLOCK,

BASAVESHWARANAGARA

BENGALURU - 79. … RESPONDENTS (BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. S. RAJASHEKAR, ADVOCATE FOR R2 AND R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.525/2018 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.770/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

103

AND:

1 . H.N.PRABHAKAR

S/O LATE H.NANJEGOWDA,

AGED MAJOR

RTD. ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION, BBMP,

BENGALURU.

R/AT NO.1282, 1ST CROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU - 560075.

2 . M. PRABHU,

S/O LATE B. MUNISWAMY,

AGED ABOUT 55 YEARS,

ASST. ENGINEER,

GANDHINAGAR, SUB-DIVISION,

BBMP, BENGALURU.

R/AT NO.13, 9TH CROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU - 03

NATIVE: SANTHE GATE EXTENSION,

KOLAR TOWN.

3 . N. SAMPATH KUMAR

S/O LATE NARAYASHETTY,

AGED ABOUT 47 YEARS,

CONTRACTOR,

R/AT NO.129, 5TH CROSS,

PUSHPAVATHI NAGARA

KAMAKSHIPALYA,

BENGALURU - 79.

4 . B.T.RAMESH

S/O LATE B.H.THAMMAIAH

AGED ABOUT 69 YEARS

104

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE BBMP OFFICE, BENGALURU

R/AT NO.702, 9^THMAIN ROAD

3^RDBLOCK, 3^RDSTAGE

BASAVESHWARA NAGAR

BENGALURU-79.

5 . M. THYAGARAJ,

S/O LATE D.M. MUNIRAJAPPA,

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD,

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE,

VIJAYANAGARA 2ND STAGE,

BENGALURU - 40.

6 . M. BASAVARAJU,

S/O MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT.

7 . D.A. ANWAR PASHA,

S/O LATE H.R. AMEER JAN,

AGED ABOUT 65 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

TVCC, BBMP, BENGALURU

R/AT NO.27, 1ST B MAIN ROAD,

(PIPE LINE ROAD), R.P.C. LAYOUT,

105

2ND STAGE, VIJAYANAGARA,

BENGALURU - 40.

… RESPONDENTS

(BY SRI. P.M.GOPI, ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKAR K., ADVOCATE FOR R3 AND R7; SRI. VIJAYA KUMAR, ADVOCATE FOR R4 TO R6;

SMT. ANITHA N., ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S. 397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN SPL.C.C.NO.137/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.780/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D BENGALURU

REP BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 69 YEARS

EXECUTIVE ENGINEER (RETIRED)

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU

106

R/AT NO.139, 10TH MAIN ROAD,

BCC LAYOUT, VIJAYANAGAR

BENGALURU-560040.

2 . Y.M. MUNIRAJU

S/O LATE MUNISHAMAPPA

AGED ABOUT 70 YEARS

ASSISTANT EXECUTIVE ENGINEER (RTD)

MATTIKERE SUB DIVISION,

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU

R/AT NO 64TH CROSS,

5TH DIVISION, RAJAJINAGARA

BENGALURU-10.

3 . M.K. HARISH

S/O M. KODANDARAMA

AGED ABOUT 55 YEARS

ASSISTANT EXECUTIVE ENGINEER

WARD NO.36, MATTIKERE SUB-DIVISION,

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

4 . C. KARIGOWDA

S/O CHIKKABOREGOWDA,

AGED ABOUT 57 YEARS,

CLASS-I(A) CONTRACTOR, R/AT NO 46, VENKATALINGHA,

LAYOUT, OPPOSITE TO MYSURU MILK DIARY

SIDDARTHA LAYOUT

MYSURU-11.

… RESPONDENTS (BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1; SRI. P.M.GOPI, ADVOCATE FOR R2 AND R3;

SRI. M.PARTHA, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 20.09.2023 PASSED IN SPL.C.C.NO.107/2018 ON THE FILE OF

107

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGLAURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.782/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE,

POLICE STATION, C.I.D. BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . G.R. KUMAR

S/O. G.H. RAMEGOWDA,

AGED ABOUT 61 YEARS,

ASSISTANT ENGINEER,

WARD NO.1,MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO.7, 4TH CROSS,

BRUNDAVANA NAGAR,

MATHIKERE,

BENGALURU-560 086.

2 . M. MANJUNATH

S/O. LATE MUDDURNALLAIAH,

AGED ABOUT 55 YEARS,

R/AT NO.58/B, 1ST BLOCK, RAJAJINAGAR, BENGALURU-10.

108

3 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 50 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD,

1ST CROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU,

ALSO AT BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1; SRI.VIJAYA KUMAR, ADVOCATE FOR R3;

SRI. SHANTHI BHUSHAN, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 18.10.2023 PASSED IN SPL.C.C.NO.800/2020 ON THE FILE OF

THE COURT OF LXXVII ADDL.CITY CIVIL AND SESSIONS JUDGE

AND THE SPL.JUDGE FOR TRYING OFFENCES UNDER THE P.C.

ACT AT BENGALURU CITY BY ALLOWING THE RP.

IN CRIMINAL REVISION PETITION NO.786/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALUUR METROPOLITAN TASK FORCE,

POLICE STATIN, C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

109

AND:

1 . G.L.KESHAVA MURTHY

S/O LANKAPPA,

AGED ABOUT 58 YEARS,

ASST. ENGINEER,

WARD NO.99, MATTIKERE SUB-DIVISION,

MALLESHWARAM, BBMP, BENGALURU.

R/AT No.345, 10^THCROSS,

SARASWATHPURAM,

NANDINI LAYOUT,

BENGALURU-96.

2 . C.K. ANAND

S/O KEMPAIAH

AGED ABOUT 44 YEARS

R/AT NO.64/E, 14^THMAIN

VIJAYANAGAR,

BENGALURU-40

ALSO AT 10^THCROSS,

GUTTALU COLONY, MANDYA.

3 . M. BASAVARJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E / T A BBMP WEST ZONE

BENGALURU

R/AT NO.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA, HASSAN DISTRICT.

… RESPONDENTS

(BY SRI. P.M.GOPI, ADVOCATE FOR R1; SRI. VIJAYA KUMAR, ADVOCATE FOR R3;

SRI. SHANTHI BHUSHAN H., ADVOCATE FOR R2)

110

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 18.10.2023 PASSED IN SPL.C.C.NO.791/2020 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.791/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORC POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B. G. PRAKASH KUMAR

S/O. LATE B. R. GOPAL GOWDA,

AGED ABOUT 67 YEARS,

EXECUTIVE ENGINEER (RTD.,)

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU,

R/AT NO. 139, 10^THMAIN ROAD,

BCC LAYOUT, VIJAYANAGAR,

BENGALURU-560 040.

2 . T. N. BETTASWAMAIAH

S/O. LATE MASTAIAH,

AGED ABOUT 71 YEARS,

ASST. EXECUTIVE ENGINEER (RTD),

111

YESHWANTHPURA SUB-DIVISION,

WEST ZONE, BENGALURU,

R/AT NO. 154, 4^THCROSS,

SAI ENCLAVE, 8^THSTAGE,

J. P. NAGARA, BENGALURU-560 076.

3 . N. S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 57 YEARS,

ASSISTANT ENGINEER,

BBMP CENTRAL OFFICE,

BENGALURU.

R/AT NO. 566, 4^THCROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

4 . B. BASAVARAJ

S/O. BALASHETTY,

AGED ABOUT 34 YEARS,

CONTRACTOR,

R/AT NO. U/101,

3^RDMAIN ROAD, 6^THCROSS

SWATHANTRANAGARA,

SRIRAMPURA,

BENGALURU-560 021.

5 . B. T. RAMESH

S/O.LATE B. H. THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP

BENGALURU,

PREVIOUSLY CHIEF ENGINEER

WEST ZONE, BBMP OFFICE, BENGALURU.

R/AT NO. 702, 9^THMAIN ROAD,

3^RDBLOCK, 3^RDSTAGE,

BASAVESHWARA NAGAR,

BENGALURU-560 079.

112

6 . M. THYAGARAJ

S/O. LATE D. M. MUNIRAJAPPA,

AGED ABOUT 68 YEARS,

CHIEF ACCOUNTANT (RETD.,),

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU,

R/AT NO. 62, 2^NDMAIN ROAD,

BINNY LAYOUT, 3^RDSTAGE,

CHIKKALLANSANDRA,

BENGALURU, ATTIGUPPE,

VIJAYANAGARA 2^NDSTAGE,

BENGALURU-560 040.

7 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 48 YEARS,

A E/T A BBMP WEST ZONE BENGALURU-573 103 R/AT NO. 247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. VIJAYA KUMAR V.B., ADVOCATE FOR R1, R5 TO R7;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R2, R3 AND R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 23.08.2023 PASSED IN SPL.C.C.NO.33/2020 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER PREVENTION OF

CORRUPTION ACT AT BENGALURU BY ALLOWING THIS CRL.RP.

113

IN CRIMINAL REVISION PETITION NO.793/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . D. A. ANWAR PASHA

S/O. LATE H.R.AMEER JAN

AGED ABOUT 64 YEARS

ASST. EXECUTIVE ENGINEER

TVCC, BBMP, BENGALURU

R/AT NO. 27, 1^STB MAIN ROAD

(PIPE LINE ROAD), RPC LAYOUT

2^NDSTAGE, VIJAYANAGAR,

BENGALURU-560 040.

2 . M. PRABHI

S/O. LATE B. MUNISWAMY,

AGED ABOUT 54 YEARS,

ASST. ENGINEER,

GANDHINAGAR DIVISION,

R/AT NO. 19, 11^THCROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU-560 003,

PERMANENT ADDRESS:

SANTHE GATE EXTENSION,

KOLAR TOWN.

114

3 . R. CHANDRAPPA @ CHANDRU S/O. LATE RAMAPPA,

AGED MAJOR,

1^STGRADE CONTRACTOR,

OFFICE SITUATED AT FLAT NO. 204,

AHUJA CHAMBERS, NO.1, 2^NDFLOOR,

KUMARAKRUPA ROAD,

BENGALURU-560 001, R/AT NO.126, 6^THMAIN ROAD,

IN BETWEEN 12^THAND 13^THCROSS,

MALLESHWARAM,

BENGALURU-560 003. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 & R3;

R2 SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.856/2019 ON THE FILE OF

LXXVII ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE FOR TRYING OFFENCES UNDER PREVENTION OF

CORRUPTION ACT AT BENGALURU BY ALLOWING THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.798/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D. BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

115

AND:

1 . H. N. PRABHAKAR

S/O. LATE H. NANJEGOWDA,

AGED ABOUT 65 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

GANDHINAGAR SUB-DIVISION,

GANDHINAGAR DIVISION, BBMP,

BENGALURU.

R/AT NO. 1282, 1^STCROSS,

BEML MAIN ROAD,

NEW THIPPASANDRA,

BENGALURU-560 075.

2 . S. SHIVAMALLU

S/O. SIDDEGOWDA,

AGED ABOUT 53 YEARS,

R/AT NO. 1238, 11^THMAIN,

12^THCROSS, MAHALAKSHMIPURAM,

BENGALURU-560 003.

3 . R. CHANDRU

S/O. RAMAPPA, PROPRIETOR M/S. AISHWARYA

INFRASTRUCTURES AND DEVELOPERS,

AHUJA CHAMBERS, FLAT NO. 204,

2^NDFLOOR, NO.1, KUMARAKRUPA ROAD,

BENGALURU-560 051.

4 . B. T. RAMESH

S/O. LATE B. H. THAMMAIAH,

AGED ABOUT 69 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP,

BENGALURU.

PREVIOUSLY CHIEF ENGINEER,

WEST ZONE BBMP OFFICE,

BENGALURU.

R/AT NO. 702, 9^THMAIN ROAD,

116

3^RDBLOCK, 3^RDSTAGE,

BASAVESHWARANAGARA,

BENGALURU-560 079.

5 . M. THYAGARAJ

S/O. LATE D. M. MUNIRAJAPPA,

AGED ABOUT 70 YEARS,

CHIEF ACCOUNANT (RTD.),

OFFICE OF THE CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU.

R/AT NO. 62, 2^NDMAIN ROAD,

BINNY LAYOUT, 3^RDSTAGE,

ATTIGUPPE

VIJAYANAGARA 2^NDSTAGE,

BENGALURU-560 040.

6 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 48 YEARS,

A E / T A BBMP WEST ZONE,

BENGALURU.

R/AT NO. 247, 3^RDMAIN ROAD,

1^STCROSS, BHCS LAYOUT,

CHIKKALLASANDRA,

BENGALURU,

NATIVE BEHIND MINI VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT.

7 . D. A. ANWAR PASHA

S/O. LATE H. R. AMEER JAN,

AGED ABOUT 65 YEARS,

ASSISTANT EXECUTIVE ENGINEER,

TVCC, BBMP, BENGALURU,

R/AT NO. 27, 1^STB MAIN ROAD,

(PIPE LINE ROAD), R.P.C. LAYOUT,

2^NDSTAGE, VIJAYANAGARA,

BENGALURU-560 040. … RESPONDENTS

117

(BY SRI. GOPI P.M., ADVOCATE FOR R1 & R2;

SRI KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R3 & R7

SRI VIJAYA KUMAR V.B., ADVOCATE FOR R4 TO R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 18.10.2023 PASSED IN SPL.C.C.NO.141/2020 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.849/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/.W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C.R.MAHESH KUMAR,

S/O. RANGEGOWDA

AGED ABOUT 62 YEARS

ASST. ENGINEER

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU

R/AT NO.1431, 2^NDMAIN ROAD

CHANDRA LAYOUT

BENGALURU -560 040.

118

2 . D. NAGARAJ,

S/O. LATE DODDAIAH

AGED ABOUT 47 YEARS

CONTRACTOR

R/AT NO.39

KIADB INDUSTRIAL AREA

HEREHALLI POST

HEREHALLI, TUMKUR-572 104.

3 . K. MARALUSIDDAPPA,

S/O.KARINAIKA

AGED ABOUT 54 YEARS

JUNIOR ENGINEER

TECHNICAL ASSISTANT

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU

PRESENTLY EXECUTIVE ENGINEER

PROJECT DIVISION,

DASARAHALLI, BENGALURU

R/AT NO.8, 2^NDCROSS,

KUVEMPUNAGAR, T.DASARAHALLI

BENGALURU-560 057.

… RESPONDENTS

(BY SRI. C.R. GOPALASWAMY, SENIOR COUNSEL FOR

SRI. BHARGAV G., ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2;

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 18.10.2023 PASSED IN SPL.C.C.NO.793/2020 ON THE FILE OF

THE COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER

THE PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY

BY ALLOWING THIS REVISION PETITION.

119

IN CRIMINAL REVISION PETITION NO.851/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU -560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . N.S.REVANNA

S/O.SIDDAPPA

AGED ABOUT 52 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

BENGALURU.

R/AT NO.566, 4^THCROSS

MAHALAKSHMIPURAM

BENGALURU-560 086.

2 . B. BASAVARAJ,

S/O. BALASHETTY

AGED ABOUT 39 YEARS

CONTRACTOR

R/AT NO.U/101

3^RDMAIN ROAD, 6^THCROSS

SWARATHANTRA NAGARA

SRIRAMPURA, BENGALURU-560 021.

3 . M. BASAVARAJU,

S/O. MUNISWAMY

AGED ABOUT 49 YEARS

120

AE/TA, BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU-560 061.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT-573 125. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1 & R2;

SRI VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.455/2019, ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.855/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

121

AND:

1 . N.S.REVANNA

S/O. SIDDAPPA

AGED ABOUT 52 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

BENGALURU.

R/AT NO.566, 4^THCROSS

MAHALAKSHMIPURAM

BENGALURU-560 086. 2 . R.CHANDRAPPA @ CHANDRU, S/O. LATE RAMAPPA

AGE : MAJOR

1^STGRADE CONTRACTOR

OFFICE SITUATED AT FLAT NO.204

AHUJA CHAMBERS, NO.1

2^NDFLOOR, KUMARAKRUPA ROAD

BENGALURU - 560 001. R/AT NO.126, 6^THMAIN ROAD,

IN BETWEEN 12^THAND 13^THCROSS,

MALLESHWARAM

BENGALURU-560 031.

3 . M. BASAVARAJU,

S/O. MUNISWAMY

AGED ABOUT 49 YEARS,

AE/TA, BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA,

BENGALURU-61

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT-573 125. … RESPONDENTS

122

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1 & R2;

SRI VIJAYA KUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.857/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCE UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.872/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . G.R.KUMAR

S/O.G.H.RAMEGOWDA,

AGED ABOUT 54 YEARS,

ASSISTANT ENGINEER, BDA

R/AT NO.54, 6^THCROSS

BRUNDAVANA NAGARA

MATHIKERE, BENGALURU -560 054. 2 . R. CHANDRAPPA @ CHANDRU, S/O. LATE RAMAPPA

AGE : MAJOR

123

1^STGRADE CONTRACTOR

OFFICE SITUATED AT FLAT NO.204

AHUJA CHAMBERS, NO.1

2^NDFLOOR, KUMARAKRUPA ROAD

BENGALURU-560 001. R/AT NO.126, 6^THMAIN ROAD

IN BETWEEN 12^THAND 13^THCROSS

MALLESHWARAM

BENGALURU-560 003.

3 . K. MARALUSIDDAPPA,

S/O. KARINAIKA

AGED ABOUT 52 YEARS

JUNIOR ENGINEER/TECHNICAL ASSISTANT O/O.THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU

PRESENTLY EXECUTIVE ENGINEER

PROJECT DIVISION, DASARAHALLI

BENGALURU.

R/AT NO.8, 2^NDCROSS

KUVEMPUNAGARA

T.DASARAHALLI

BENGALURU - 560 057. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1 & R2;

SRI VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W. 401 OF CR.P.C (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 14.07.2023 PASSED IN

SPL.C.C.NO.859/2019 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCE UNDER THE PREVENTION OF

CORRUPTION ACT AT BENGALURU CITY BY ALLOWING THIS RP.

124

IN CRIMINAL REVISION PETITION NO.877/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . G.L.KESHAVA MURTHY

S/O. LANKAPPA

AGED ABOUT 60 YEARS

ASST. ENGINEER, WARD NO.99

MATTIKERE SUB-DIVISION

MALLESHWARAM DIVISION

BBMP, BENGALURU

R/AT NO.345, 10^THCROSS

SARASWATHIPURA

NANDINI LAYOUT

BENGALURU-560 096.

2 . K.C. CHANDRASHEKAR

S/O. LATE CHIKKAPUTTEGOWDA

AGED ABOUT 51 YEARS

R/AT NO.64/E, GROUND FLOOR 14^THCROSS/MAIN, VIJAYANAGAR BENGALURU-560 040

ALSO AT KT-814, 8^THCROSS

CHAMUNDESHWARINAGAR

BENGALURU-571 401.

125

3 . M. BASAVARAJU,

S/O. MUNISWAMY

AGED ABOUT 50 YEARS

AE/TA BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. GOPI P.M., ADVOCATE FOR R1; SRI. H. SHANTHI BHUSHAN, ADVOCATE FOR R2;

SRI VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 18.10.2023 PASSED IN

SPL.C.C.NO.792/2020 ON THE FILE OF LXXVII ADDITIONAL CITY

CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE FOR

TRYING OFFENCE UNDER THE PREVENTION OF CORRUPTION

ACT, AT BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.898/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

126

AND:

1. N.S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 52 YEARS,

ASSISTANT ENGINEER,

BBMP CENTRAL OFFICE,

MALLESHWARAM DIVISION,

BENGALURU.

R/AT NO.566, 4^THCROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

2 . N. SAMPATH KUMAR

S/O. NARAYANASHETTY,

AGED ABOUT 37 YEARS,

CONTRACTOR,

R/AT NO.129, 5^THCROSS,

PUSHPAVATHINAGAR,

KAMAKSHIPALYA,

BENGALURU-560 079.

3 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 49 YEARS,

ASSISTANT ENGINEER/

BBMP WEST ZONE, BENGALURU.

R/AT NO. 247, 3^RDMAIN ROAD,

1^STCROSS, BHCS LAYOUT,

CHIKKALLANSANDRA, BENGALURU,

NATIVE BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1 & R2;

SRI VIJAYA KUMAR, ADVOCATE FOR R3)

127

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DATED 14.07.2023 PASSED IN SPL.C.C.NO.571/2019 ON THE FILE OF

COURT OF LXXVII ADDL. CITY CIVIL AND SESSIONS JUDGE AND

THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER THE

PREVENTION OF CORRUPTION ACT, AT BENGALURU CITY BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.900/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D., BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . G.R. KUMAR

S/O. G.H.RAMEGOWDA,

AGED ABOUT 59 YEARS,

ASSISTANT ENGINEER, WARD NO.1,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU

R/AT NO.7, 4^THCROSS,

BRUNDAVANA NAGAR,

MATHIKERE, BENGALURU-560 086.

2 . R. CHANDRU

S/O. RAMAPPA,

AGED MAJOR,

PROPRIETOR-M/S. ISHWARYA

128

INFRASTRUCTURES AND DEVELOPERS,

AHUJA CHAMBERS,

FLAT NO.204, 2^NDFLOOR,

NO.1, KUMARAKRUPA ROAD,

BENGALURU-560 001.

3 . M. BASAVARAJU

S/O. MUNISWAMY,

AGED ABOUT 48 YEARS,

AE/TA BBMP WEST ZONE.

BENGALURU

R/AT NO.247, 3^RDMAIN ROAD,

1^STCROSS, BHCS LAYOUT,

CHIKKALLASANDRA, BENGALURU.

ALSO AT: BEHIND MINI

VIDHANA SOUDHA,

ARASIKERE NAGARA,

HASSAN DISTRICT-573 103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1 & R2;

SRI VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W. 401 OF CR.P.C (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 20.12.2023 PASSED IN

SPL.C.C.NO.88/2022 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLWOING THIS RP.

IN CRIMINAL REVISION PETITION NO.959/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

129

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O. CHANNAPPA

AGED ABOUT 68 YEARS,

RETIRED EXECUTIVE ENGINEER OF

RAJARAJESHWARINAGAR DIVISION,

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU-560 026.

PERMANENT ADDRESS:

BOMMANAHALLI, CHINTAMANI TALUK

CHIKKABALLAPURA DISTRICT-562 101.

2 . L.K.SHIVANAND

S/O. KEMPEGOWDA

AGED ABOUT 67 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

R/AT NO.405, 11^THCROSS

14^THMAIN ROAD

J.P. NAGAR, II PHASE,

BENGALURU-560 078.

3 . CHENNAMAREGOWDA

S/O. EREGOWDA,

AGED ABOUT 62 YEARS

ASSISTANT ENGINEER,

RAJARAJESHWARINAGARA SUB DIVISION,

RAJARAJESHWARINAGARA DIVISION, BBMP,

R/AT: 404, BASAPPA LAYOUT,

BHEL LAYOUT, NEAR ANJANEYA TEMPLE

130

RAJARAJESHWARINAGARA

BENGALURU-560 098.

4 . S.M.RAJU

S/O. MARIYAPPA,

AGED ABOUT 58 YEARS,

R/AT: NO 59, 5^THMAIN ROAD,

11^THCROSS, NGEF LAYOUT,

NAGARABHAVI

BENGALURU-560 072. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR

R1, R3 & R4;

SRI. P.M. GOPI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD. 27.10.2023 PASSED IN SPL.C.C.NO.336/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PC ACT, AT BENGALURU CITY, BY ALLOWING THIS CRL.RP.

IN CRIMINAL REVISION PETITION NO.961/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU - 560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

131

AND:

1 . M. PRABHU,

S/O. LATE B. MUNISWAMY,

AGED ABOUT 56 YEARS

ASSISTANT ENGINEER,

R/AT NO.13, 9^THCROSS,

SWIMMING POOL LAYOUT,

MALLESHWARAM,

BENGALURU - 560 003.

NATIVE: SANTHE GATE

EXTENSION, KOLAR TOWN

KOLAR - 563 101. 2 . R. CHANDRAPPA @ CHANDRU S/O. RAMAPPA,

AGED ABOUT 62 YEARS,

PROP: M/S. ISHWARYA INFRASTRUCTURES

AND DEVELOPERS

R/AT FLAT NO.204,

2^NDFLOOR, AHUJA CHAMBERS

NO.1, KUMARAKRUPA ROAD,

BENGALURU - 01.

3 . M. BASAVARAJU,

S/O. MUNISWAMY,

AGED ABOUT 50 YEARS,

AE/TA BBMP WEST ZONE,

BENGALURU

R/AT NO.247, 3^RDMAIN ROAD,

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA,

BENGALURU

NATIVE BEHIND MINI

VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT - 573 103. … RESPONDENTS

132

(BY SMT. ANITHA N., ADVOCATE FOR R1;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2;

SRI. VIJAY KUMAR V.B., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD 20.09.2023 PASSED IN SPL.C.C.NO.617/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PC ACT, BENGALURU CITY, BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.962/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY C.I.D. POLICE (BMTF),

REP BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING,

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O. CHENNAPPA,

AGED ABOUT 69 YEARS,

RETIRED EXECUTIVE ENGINEER OF

RAJARAJESHWARI NAGAR DIVISION,

R/AT: NO.5/15, 2^NDMAIN ROAD,

BYATARAYANAPURA

BENGALURU-560 026

PERMANENT ADDRESS:

BOMMANAPALLI,

CHINTAMANI TALUK

CHIKKABALLAPURA DISTRICT-563 125.

133

2 . L.K. SHIVANAND

S/O. KEMPEGOWDA,

AGED ABOUT 67 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

R.R.NAGAR SUB DIVISION AND DIVISION,

BBMP, BENGALURU,

R/AT: NO.405, 11^THCROSS,

14^THMAIN ROAD, J.P. NAGAR,

2^NDPHASE, BENGALURU-560 078.

3 . K. M. KUMARASWAMY

S/O. MARANNA,

AGED ABOUT 46 YERARS,

JUNIOR ENGINEER

RAJARAJESHWARI NAGAR SUB DIVISION

R/AT NO.375, 4^THMAIN ROAD, 6^TH'B' CROSS, AROGYA LAYOUT,

ANNAPOORNESHWARI NAGAR,

BENGALURU-560 091

NATIVE PLACE:

KARIOBANAHALLI,

HERIYURU TALUK,

CHITRADURGA DISTRICT-577 501.

4 . N. MURALIDHAR

S/O. LATE M. NARAYANA,

AGED ABOUT 53 YEARS,

CLASS-I CONTRACTOR, R/AT NO.31, 4^THCROSS,

7^THBLOCK, JAYANAGARA,

BENGALURU-560 082

NATIVE PLACE BENGALURU.

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1; SRI. P.M. GOPI, ADVOCATE FOR R2 & R3;

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R4)

134

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD. 15.12.2023 PASSED IN SPL.C.C.NO.437/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PC ACT, BENGALURU CITY, BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.963/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D., BENGALURU,

REP BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O. LATE B.R.GOPAL GOWDA,

AGED ABOUT 66 YEARS,

EXECUTIVE ENGINEER (RETIRED)

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU

R/AT NO.139, 10^THMAIN ROAD,

BCC LAYOUT, VIJAYANAGAR,

BENGALURU-560 040.

2 . T.N. BETTASWAMAIAH

S/O. LATE MASTAIAH,

AGED ABOUT 70 YEARS,

ASSISTANT EXECUTIVE ENGINEER (RTD.)

YESHWANTHPURA SUB DIVISION,

MALLESHWARAM DIVISION,

WEST ZONE, BENGALURU.

135

3 . N.S. REVANNA

S/O. SIDDAPPA,

AGED ABOUT 58 YEARS,

ASSISTANT ENGINEER, BBMP

CENTRAL OFFICE, BENGALURU

R/AT NO.566, 4^THCROSS,

MAHALAKSHMIPURAM,

BENGALURU-560 086.

4 . N. SAMPATH KUMAR

S/O. NARAYANASHETTY,

AGED ABOUT 47 YEARS,

CONTRACTOR,

R/AT NO.129, 5^THCROSS,

PUSHPAVATHI NAGAR,

KAMAKSHIPALYA, BENGALURU.

5 . B.T. RAMESH

S/O. LATE B.H.THAMMAIAH,

AGED ABOUT 69 YEARS,

RETIRED CHIEF ENGINEER,

OFFICE OF THE BBMP, BENGALURU.

PREVIOUSLY: CHIEF ENGINEER

WEST ZONE, BBMP OFFICE,

BENGALURU.

R/AT NO.702, 9^THMAIN ROAD,

3^RDBLOCK, 3^RDSTAGE,

BASAVESHWARANAGAR,

BENGALURU-560 079.

6 . M. THYAGARAJ

S/O. LATE D.M. MUNIRAJAPPA,

AGED ABOUT 69 YEARS,

CHIEF ACCOUNTANT (RETD.),

OFFICE OF CHIEF ENGINEER,

BBMP WEST ZONE, BENGALURU.

7 . M. BASAVARAJU

S/O. MUNISWAMY,

136

AGED ABOUT 49 YEARS,

AE/TA BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3^RDMAIN ROAD,

1^STCROSS, B H C S LAYOUT,

CHIKKALLASANDRA, BENGALURU

NATIVE: BEHIND MINI VIDHANA SOUDHA,

ARASIKERE TOWN,

HASSAN DISTRICT.

… RESPONDENTS (BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R5, R6 & R7;

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K., ADVOCATE FOR R2 TO R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD. 27.10.2023 PASSED IN SPL.C.C.NO.1330/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.964/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION,

C.I.D., BENGALURU.

REP. BY STATE PUBLIC PROSECUTOR,

HIGH COURT BUILDING

BENGALURU.

… PETITIONER (BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

137

AND:

1 . C. NARAYAN

S/O. CHENNAPPA

AGED ABOUT 69 YEARS

RETIRED EXECUTIVE ENGINEER

FORMERLY AT RAJARAJESWARI NAGAR

DIVISION, R/AT NO. 5/15

2^NDMAIN ROAD, BYATARAYANAPURA

BENGALURU - 560 026.

2 . RAMACHANDRAIAH

S/O. BETTATHIMMAIAH,

AGED ABOUT 55 YEARS,

R/AT NO.93, 3^RDCROSS,

HOYSALA MAIN ROAD,

SUNKADAKATTE,

BENGALURU - 560 091. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1;

SRI. P.M. GOPI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD. 15.12.2023 PASSED IN SPL.C.C.NO.103/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.965/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION,

C.I.D., BENGALURU,

REP. BY STATE PUBLIC PROSECUTOR,

138

HIGH COURT BUILDING,

BENGALURU-560 001 … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . D.A. ANWAR PASHA

S/O. LATE H.R. AMEER JAN,

AGED ABOUT 65 YEARS,

RETIRED ASSISTANT EXECUTIVE ENGINEER,

T.V.C.C. BBMP, BENGALURU.

R/AT NO.27, 1^ST'B' MAIN ROAD,

(PIPE LINE ROAD)

R.P.C. LAYOUT, 2^NDSTAGE,

VIJAYANAGARA,

BENGALURU-560 040.

2 . R. CHANDRU

S/O. RAMAPPA,

AGED ABOUT 62 YEARS,

AHUJA CHAMBERS,

FLAT NO.204, 2^NDFLOOR

NO.1, KUMARAKRUPA ROAD,

BENGALURU-560 001. … RESPONDENTS

(BY SRI. CHANDRASHEKARA K., ADVOCATE FOR R1 & R2) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W. 401 OF CR.P.C PRAYING TO SET ASIDE THE ORDER DTD. 20.12.2023 PASSED IN SPL.C.C.NO.86/2022 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

139

IN CRIMINAL REVISION PETITION NO.966/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 71 YEARS

EXECUTIVE ENGINEER, SWD

BBMP, CHIEF ENGINEER OFFICE

4TH BLOCK, SHOPPING COMPLEX

JAYANAGARA (FORMER EXECUTIVE ENGINEER)

RAJARAJESWARINAGARA DIVISION

BENGALURU.

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA,

BENGALURU-560 026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 71 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

R/AT NO.405, 11TH CROSS

14TH MAIN ROAD, J.P.NAGARA

II PHASE, BENGALURU 560078.

140

3 . B.P. PARAMESH

S/O B.K. PUTTEGOWDA

AGED ABOUT 64 YEARS

ASST. ENGINEER

RAJARAJESHWARINAGARA DIVISION

BBMP.

PRESENTLY BHOO SENE VIBHAGA

JUNIOR ENGINEER, NEAR CHINNASWAMY STADIUM

RAJABHAVANA ROAD, BENGALURU.

R/AT NO.3009, 13TH MAIN ROAD

RPC LAYOUT, VIJAYANAGAR

BENGALURU 560 040.

PERMANENT ADDRESS: BOODANURU GRAMA

KERALAPURA, ARAKALGUDU TALUK

HASSAN DISTRICT-573102.

4 . S.D. SHASHIKUMAR

S/O DEVEGOWDA

AGED ABOUT 55 YEARS

45/E, 14TH MAIN ROAD

VIJAYANAGARA,

BENGALURU - 560 040. … RESPONDENTS

(BY SRI. PARMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 AND R3

SRI. R. SWAROOP ANAND, ADVOCATE FOR

DRI. D.C. DEEPAK, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.109/2015 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

141

IN CRIMINAL REVISION PETITION NO.967/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, CID BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU 560001.

… PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 58 YEARS

ASSISTANT ENGINEER

BBMP HEAD OFFICE,

BENGALURU 560055.

R/AT NO.566, 4TH CROSS

MAHALAKSHMIPURAM,

BENGALURU 560086.

2 . B. BASAVARAJU

S/O LATE BALASHETTY

AGED ABOUT 39 YEARS

CONTRACTOR.

R/AT NO.U 101,

2ND MAIN ROAD

6TH CROSS, SWATHANTRANAGARA

SRIRAMAPURA, BENGALURU 21.

3 . K.L. MARULASIDDAPPA

S/O KARINAYAK

AGED ABOUT 52 YEARS

142

JUNIOR ENGINEER TECHNICAL ASSISTANT

CHIEF ENGINEER, BBMP WEST ZONE

BENGALURU.

PRESENTLY: PLANNING DIVISION

DASARAHALLI, BENGALURU.

R/AT NO.8, 2ND CROSS

KUVEMPUNAGAR,

T. DASARAHALLI

BENGALURU 560057.

… RESPONDENTS

(BY SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 AND R2

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 08.11.2023 PASSED IN SPL.C.C.NO.335/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.968/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION,

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001 … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

143

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 52 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

BENGALURU.

R/A, NO.556, 4TH CROSS

MAHALAKSHMIPURAM,

BENGALURU-560086.

2 . R. CHANDRU

S/O RAMAPPA AHUJA CHAMBER, FLAT No.204

2ND FLOOR, KUMARA KRUPA ROAD

BENGALURU 560001.

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E/T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU.

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA,

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 AND R2

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 14.07.2023 PASSED IN SPL.C.C.NO.1200/2019 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

144

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.969/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU -560001 … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 65 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

GANDHINAGAR SUB-DIVISION

GANDHINAGAR DIVISION, BBMP

BENGALURU.

R/AT NO.1282, 1ST CROSS

BEML MAIN ROAD, NEW THIPPASANDRA

BENGALURU-560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER

WARD NO.27 GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU.

145

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM, BENGALURU-560003.

PERMANENT ADDRESS:

SANTHE GATE EXTENSION, KOLAR TOWN.

3 . R. CHANDRU

S/O LATE RAMAPPA

AGED MAJOR, 1ST GRADE CONTRACTOR

OFFICE ADDRESS NO.204

2ND FLOOR, NO.1, KUMARAKRUPA ROAD

BENGALURU-51.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 70 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE

VIJAYANAGARA 2ND STAGE, BENGALURU-40.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E/T A BBMP WEST ZONE, BENGALURU. R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU.

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA,

HASSAN DISTRICT-573503.

6 . D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

146

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER, TVCC.

BBMP, BENGALURU.

R/AT NO 27, 1ST B MAIN ROAD

(PIPE LINE ROAD), R.P.C. LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURUS 560040.

… RESPONDENTS

(BY SRI. GOPI P.M. ADVOCATE FOR R1

SRI. KESHAVA MURTHY M, ADVOCATE FOR R2

SRI. KIRAN S. JAVALI, SENIOR COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R3 AND R6

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 18.10.2023 PASSED IN SPL.C.C.NO.142/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.970/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU- 560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

147

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 64 YEARS

RETIRED EXECUTIVE ENGINEER

SWD, BBMP CHIEF ENGINEER OFFICE

4TH BLOCK, SHOPPING COMPLEX

JAYANAGAR (THE THEN EXECUTIVE ENGINEER)

RAJARAJESWARINAGARA DIVISION, BENGALURU.

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA,

BENGALURU-560026.

2 . M.J. KUMAR

S/O JAWAREGOWDA

AGED ABOUT 61 YEARS

ASST. ENGINEER, LAGGERE SUB DIVISION

RAJARAJESHWARINAGAR DIVISION

BBMP.

R/AT NO.738, 13TH MAIN ROAD

HBCS, ITI LAYOUT, II STAGE

NAGARBHAVI, BENGALURU-40.

3 . M.S. RAJU

S/O MARIYAPPA

AGED ABOUT 55 YEARS

VOKKALIGARU, CLASS-I CONTRACTOR

NO.159, 5TH MAIN ROAD, 11TH CROSS

NGEF LAYOUT, NAGARBHAVI,

BENGALURU-72.

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 AND R3

SRI. MADHUKAR S, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.794/2020 ON THE FILE OF

148

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.971/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC, BBMP, BENGALURU.

R/AT NO.27, 1ST B MAIN ROAD

(PIPE LINE ROAD), R.P.C. LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURU-560 040.

2 . M. PRABHU,

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER.

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM, BENGALURU-560 003.

149

PERMANENT ADDRESS: SANTHE GATE EXTENSION

KOLAR TOWN, KOLAR-563101.

3 . CHANDRU R

S/O LATE RAMAPPA

AGED ABOUT 62 YEARS

CONTRACTOR

R/AT NO.204, 2ND FLOOR

AHUJA CHAMBERS, NO.1

KUMARAKRUPA ROAD, BENGALURU-560 001.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 69 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGARA 2ND STAGE

BENGALURU-560 040.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 49 YEARS

A E/T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU.

NATIVE: BACK TO MINI VIDHANA SOUDHA

ARASIKERE NAGARA,

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 AND R3

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5

SRI. ANITHA N, ADVOCATE FOR R2)

150

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.10.2023 PASSED IN SPL.C.C.NO.1334/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.973/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . B.N. KANAKADAS

S/O LATE H.D. NARASAIAH

AGED ABOUT 68 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESHWARI NAGAR DIVISION

R/AT NO.883, 2ND CROSS

1ST MAIN, BEML LAYOUT, 5TH STAGE

2ND PHASE, RAJARAJESHWARI NAGAR

BENGALURU-560098.

2 . M.B. NAGARAJ

S/O BORALINGAIAH

AGED ABOUT 58 YEARS

ASSISTANT ENGINEER

RAJARAJESHWARI NAGARA SUB DIVISION

R.R.NAGAR DIVISION, BBMP

R.R. NAGAR, BENGALURU.

151

R/AT NO.68, 5TH MAIN ROAD

6TH CROSS, HEALTH LAYOUT

BENGALURU.

NATIVE: MANAGAL VILLAGE

MAGADI TALUK, RAMANAGARA DISTRICT-562159.

3 . S.K. MURTHY

S/O LATE K. SUBRAMANYA

AGED ABOUT 72 YEARS

CLASS-I CONTRACTOR. R/AT NO.504, 8TH CROSS, 7TH BLOCK WEST JAYANAGAR, BENGALURU-560 082. … RESPONDENTS

(BY SRI. P.M. GOPI, ADVOCATE FOR R1

SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R2 AND R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.10.2023 PASSED IN SPL.C.C.NO.619/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.974/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C I D BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU 560001.

… PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

152

AND:

1 . C. NARAYANA

S/O CHENNAPPA

AGED ABOUT 69 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESWARINAGARA DIVISION

R/AT NO. 5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU - 560 026.

PERMANENT ADDRESS:

BOMMANAHALLI, CHINTAMANI TALUK

CHIKKABALLAPURA DISTRICT 563125.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 67 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

R R NAGAR SUB DIVISION, BBMP

BENGALURU.

R/AT NO. 405, 11TH CROSS

14TH MAIN ROAD

J P NAGAR, II PHASE

BENGALURU - 560 078.

3 . K.M. KUMARASWAMY

S/O MARANNA

AGED ABOUT 51 YEARS

JUNIOR ENGINEER

R R NAGAR SUB DIVISION.

R/AT NO.375, 4TH MAIN ROAD

6^THB CROSS, AROGYA LAYOUT

ANNAPOORNESHWARI NAGAR

BENGALURU - 560 091.

AND ALSO AT:

KARIOBANAHALLI, HIRIYURU TALUK

CHITRADURGA DISTRICT - 577 511.

153

4 . N. MURALIDHAR

S/O LATE M. NARAYANA

AGED ABOUT 53 YEARS

CLASS -1 CONTRACTOR R/AT NO.31, 4TH CROSS, 7TH BLOCK JAYANAGAR, BENGALURU - 560082. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 AND R3

R4 SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.436/2018 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.976/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W

SMT. K.P.YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 67 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

154

GANDHINAGAR SUB-DIVISION

GANDHINAGAR DIVISION

BBMP, BENGALURU.

R/AT NO.1282, 1ST CROSS

BEML MAIN ROAD

NEW THIPPASANDRA

BENGALURU - 560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM

BENGALURU - 560 003

PERMANENT ADDRESS

SANTHE GATE EXTENSION

KOLAR TOWN.

3. N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

AGED ABOUT 47 YEARS

CONTRACTOR

R/AT NO.129, 5TH CROSS

PUSHPAVATHI NAGARA

KAMAKSHIPALYA, BENGALURU - 79.

4. B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 70 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE BBMP OFFICE

BENGALURU

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

155

BASAVESHWARANAGARA

BENGALURU - 79.

5. M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT (RTD.)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE

BENGALURU.

R/AT. No.62, 2^NDMAIN ROAD

BINNY LAYOUT, 3^RDSTAGE

ATTIGUPPE, VIJAYANAGARA

2^NDSTAGE, BENGALURU-40.

6. M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E / T A BBMP WEST ZONE

BENGALURU.

R/AT. No.247, 3^RDMAIN ROAD

1^STCROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI

VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT.

7. D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC., BBMP, BENGALURU

R/AT. No.27, 1^STB MAIN ROAD

(PIPE LINE ROAD), RPC LAYOUT

2^NDSTAGE, VIJAYANAGARA,

BENGALURU-40.

… RESPONDENTS

156

(BY SRI. SIDDAMALLAPPA P.M. ADVOCATE FOR R1

SRI. VIJAYA KUMAR, ADVOCATE FOR R6 & R7

R2 SERVED

R5 SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 18.10.2023 PASSED IN SPL.C.C.NO.799/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.977/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU.-560001 … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W.

SMT. K.P. YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 68 YEARS

RETIRED EXECUTIVE ENGINEER

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.139, 10TH MAIN ROAD

BCC LAYOUT, VIJAYANAGAR

BENGALURU-560040.

157

2 . Y.M. MUNIRAJU

S/O LATE MUNISHAMAPPA

AGED ABOUT 66 YEARS

ASSISTANT EXECUTIVE ENGINEER (RTD)

SANHATABAGARA SUB-DIVISION

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.935, 64TH CROSS

5TH DIVISION, RAJAJINAGAR

BENGALURU-10.

3 . H.P. RAMESH

S/O LATE PUTTATHIMMEGOWDA

AGED ABOUT 58 YEARS

ASST. ENGINEER, WARD NO.100

SANJAYANAGAR SUB-DIVISION

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

PRESENTLY CHIEF ENGINEER OFFICE

K.R.CIRCLE, BENGALURU

R/AT NO.L-204, POORVANKAR HEBBAL, KEMPAPURA, BENGALURU.-560024.

4 . B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP, BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE, BBMP OFFICE

BENGALURU.

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA, BENGALURU-79.

5 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 70 YEARS

158

RETIRED CHIEF ACCOUNTANT

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT. NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGARA 2ND STAGE

BENGALURU-40.

6 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E/T A BBMP WEST ZONE, BENGALURU. R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R4, R5 & R6

SRI. P.M. GOPI, ADVOCATE FOR R2

SRI. HANUMANTHARAYA D, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 18.10.2023 PASSED IN SPL.C.C.NO.798/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.978/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALUUR METROPOLITAN

159

TASK FORCE, POLICE STATION

C.I.D BENGALURU

REP BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 67 YEARS

EXECUTIVE ENGINEER (RETIRED)

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.139, 10TH MAIN ROAD

BCC LAYOUT, VIJAYANAGAR

BENGALURU-560040.

2 . Y.M. MUNIRAJU

S/O LATE MUNISWAMAPPA

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

SANJAYANAGAR SUB DIVISION

MALLESHWARAM WEST ZONE

BENGALURU.

R/AT NO. 935, 64TH CROSS

5TH DIVISION, RAJAJINAGAR

BENGALURU-10.

3 . G.L. KESHAV MURTHY

S/O LANKAPPA

AGED ABOUT 54 YEARS

ASST. ENGINEER, WARD NO.99

MATTIKERE SUB DIVISION

MALLESHWARAM, BBMP

BENGALURU.

160

R/AT NO.345, 10TH CROSS

SARASWATHPURAM, NANDINI LAYOUT

BENGALURU-96.

4 . C.P. UMESH

S/O LATE PUTTASWAMI GOWDA

AGED ABOUT 43 YEARS

CONTRACTOR

R/AT NO.210, 5TH CROSS

10TH MAIN, NGEF LAYOUT

NAGARABHAVI, BENGALURU-72. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 & R3

SRI. H. SHANTHI BHUSHAN, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.10.2023 PASSED IN SPL.C.C.NO.1338/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.979/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

161

AND:

1 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 51 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU.

R/AT. No.1238, 11TH CROSS

MAHALAKSHMIPURAM

BENGALURU - 560086.

ALSO AT JADAGANAPURA

MALAVALLI TALUK

MANDYA DISTRICT.

2 . M/S. BALAJI CONSTRUCTIONS

CONTRACTORS

PROPRIETOR R. CHANDRA NAYAK

AGED ABOUT 53 YEARS

CLASS- I CONTRACTOR R/AT No.13/A/19

OMKAR NILAYA 5TH BLOCK

72ND CROSS, 17TH E MAIN

RAJAJINAGAR, BENGALURU - 560010. … RESPONDENTS

(BY SRI. P.M. GOPI, ADVOCATE FOR R1

SRI. LOHITH KUMAR N.S. ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.119/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

162

IN CRIMINAL REVISION PETITION NO.980/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 68 YEARS

RETIRED EXECUTIVE ENGINEER

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU - 560 055. R/AT. NO.139, 10TH MAIN ROAD

B.C.C. LAYOUT, VIJAYA NAGAR

BENGALURU - 560040.

2 . Y.M. MUNIRAJU

S/O LATE MUNISWAMAPPA

AGED ABOUT 68 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

SANJAYANAGARA SUB DIVISION

MALLESHWARA DIVISION

WEST ZONE, BENGALURU.

R/AT NO. 935, 64TH CROSS

5TH DIVISION, RAJAJINAGAR

BENGALURU - 560010.

163

3 . H.P. RAMESH

S/O LATE PUTTATHIMMEGOWDA

AGED ABOUT 61 YEARS

ASSISTANT ENGINEER, WARD NO.100

SANJAYANAGARA,

MATTIKERE SUB-DIVISION

MALLESHWARAM DIVISION, WEST ZONE

BENGALURU - 560094.

PRESENTLY OFFICE OF THE CHIEF ENGINEER

K.R.CIRCLE, BENGALURU - 560001. R/AT NO. 204, POORVANKARA

HEBBAL KEMPAPURA

BENGALURU - 560024.

4 . T.G. SURESH

CLASS-I CONTRACTOR R/AT NO. M/39, 7TH CROSS

MARKET ROAD, L.N. PURA

BENGALURU - 560021.

5 . B.T. RAMESH

S/O LATE B.H. TAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

BBMP OFFICER, BENGALURU

EARLIER CHIEF ENGINEER

WEST ZONE, BBMP OFFICE

BENGALURU.

R/AT NO.702, 9TH MAIN ROAD,

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA

BENGALURU - 560079.

6 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 70 YEARS

RETIRED CHIEF ACCOUNTANT

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

164

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPEE, VIJAYANAGAR 2ND STAGE

BENGALURU-560040.

7 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A.E/T.A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, B.H.C.S. LAYOUT

CHIKKALASANDRA, BENGALURU - 560061

ALSO AT BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT - 573201. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R5, R6 & R7

SRI. P.M. GOPI, ADVOCATE FOR R2

SRI. HANUMANTHARAYA D, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.11.2023 PASSED IN SPL.C.C.NO.705/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1010/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

165

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . SRI. H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 64 YEARS

ASSISTANT EXECUTIVE ENGINEER (RTD)

GANDHINAGAR SUB-DIVISION

GANDHINAGAR DIVISION

BBMP, BENGALURU.

R/AT NO.1282, IST CROSS

BEML MAIN ROAD

NEW THIPPASANDRA

BENGALURU-560075.

2 . SRI. S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 59 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU.

R/AT NO.1238, 11TH CROSS

MAHALAKSHMIPURAM

BENGALURU-560086.

NATIVE: JADAGANAPURA

MALAVALLI TALUK

MANDYA DISTRICT-571430.

3 . SRI. B. BASAVARAJA

S/O BALASHETTY

AGED ABOUT 39 YEARS

CONTRACTOR.

166

R/AT NO.U/101, 3RD MAIN ROAD

6TH CROSS, SWATHANTRANAGARA

SRIRAMAPURA, BENGALURU-560021.

4 . SRI. B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 70 YEARS

RETIRED CHIEF ENGINEER

BBMP OFFICE, BENGALURU.

PREVIOUSLY: CHIEF ENGINEER

WEST ZONE, BBMP OFFICE

BENGALURU.

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA

BENGALURU-560079.

5 . SRI. M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 69 YEARS

CHIEF ACCOUNTANT (RTD)

OFFICE OF CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU-40. R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGAR 2ND STAGE

BENGALURU-560040.

6 . SRI. M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E /T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

IST CROSS, B.H.C.S. LAYOUT

CHIKKALLASANDRA, BENGALURU.

167

NATIVE: BEHIND MINI

VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN-573103.

7 . SRI. B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 67 YEARS

EXECUTIVE ENGINEER (RTD)

MALLESHWARAMA DIVISION

(WEST ZONE), BENGALURU.

R/AT NO.139, 10TH MAIN ROAD

B.C.C. LAYOUT, VIJAYANAGARA

BENGALURU-560040.

… RESPONDENTS

(BY SRI. SIDDAMALLAPPA P.M. ADVOCATE FOR R1 & R2

SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOATE FOR R3

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 TO R7)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.10.2023 PASSED IN SPL.C.C.NO.1331/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1011/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

168

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . SRI. C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESHWARI NAGARA DIVISION

BENGALURU.

R/AT NO.5/15, II MAIN ROAD

BYATAYANAPURA

BENGALURU-560026.

PERMANENT ADDRESS

BOMMAPALLI

CHINTHAMANI TALUK

CHIKKABALLAPURA DISTRICT.

2 . SRI. N. MURALIDHAR

S/O LATE M. NARAYANA

AGED ABOUT 49 YEARS

CLASS-I CONTRACTOR R/AT NO.31, 4TH CROSS

7TH BLOCK, JAYANAGARA

BENGALURU-82.

… RESPONDENTS

(BY SRI. PARAMESHWAR H. HEGDE, ADVOCATE FOR R1

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R2 - SERVED) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.09.2023 PASSED IN SPL.C.C.NO.166/2017 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

169

IN CRIMINAL REVISION PETITION NO.1012/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU 560001.

… PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . H.P. RAMESH

S/O LATE PUTTATHIMMEGOWDA

AGED ABOUT 62 YEARS

ASSISTANT ENGINEER

WARD NO.100, SANJAYANAGAR

MATHIKERE SUB DIVISION

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

PRESENTLY OFFICE OF THE

CHIEF ENGINEER

K.R CIRCLE, BENGALURU 01.

R/AT NO.L-204, POORVANKARA

HEBBALA, KEMPAPURA

BENGLAURU.

2 . M. NAGESH

S/O MAYANNA

AGED ABOUT 44 YEARS

R/AT NO.3520/A, 7th CROSS

GAYATHRI NAGAR

BENGALURU 560 028.

170

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E /T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3rd MAIN ROAD 1st CROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU 560 061.

NATIVE: BACK TO MINI VIDHANA SOUDA

ARASIKERE NAGARA

HASSAN DISTRICT 573 103.

… RESPONDENTS

(BY SRI. HANUMANTHARAYA D, ADVOCATE FOR R3

SRI. SHANTHI BHUSHAN H, ADVCOATE FOR R2

V/O.DATED 03.02.2025 NOTICE TO R1 IS H/S TO R1) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.11.2023 PASSED IN SPL.C.C.NO.704/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1013/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU 560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

171

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESHWARINAGAR DIVISION.

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU 560 026.

PERMANENT ADDRESS

BOMMAPALLI, CHINTAMANI TALUK

CHIKKBALLAPURA DISTRICT 562 101.

2 . N. MURALIDHAR

S/O LATE M. NARAYANA

AGED ABOUT 49 YEARS

CLASS-1 CONTRACTOR R/AT NO.31, 4th CROSS 7th BLOCK, JAYANAGAR

BENGALURU 560 082.

… RESPONDENTS

(BY SRI. PARAMESHWAR H. HEGDE, ADVOCATE FOR R1

SRI. PADMAPRASAD B. NASHI, ADVOCATE FOR R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.09.2023 PASSED IN SPL.C.C.NO.165/2017 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

172

IN CRIMINAL REVISION PETITION NO.1014/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 57 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC., BBMP, BENGALURU.

R/AT NO.27, 1ST B MAIN ROAD

(PIPE LINE ROAD), R.P.C. LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURU-560 040.

2 . S. SHIVAMALLU

S/O SIDDEGOWDA

AGED ABOUT 60 YEARS

R/AT NO.1238, 11TH CROSS

MAHALAKSHMIPURAM

BENGALURU 560 086.

ALSO AT JADAGANAPURA

MALAVALLI TALUK

MANDYA DISTRICT-571430.

173

3 . CHANDRU R

S/O RAMAPPA R/AT NO.204, 2nd FLOOR

AHUJA CHAMBERS NO.1

KUMARAKRUPA ROAD

BENGALURU 560 001.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 69 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGARA 2ND STAGE

BENGALURU-560 040.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 49 YEARS

A E/T A BBMP WEST ZONE, BENGALURU. R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU-560061.

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT -593103.

6 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 54 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU.

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

174

MALLESHWARAM, BENGALURU-560 003.

PERMANENT ADRESS:

SANTHE GATE EXTENSION

KOLAR TOWN, KOLAR-563101. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 AND R3

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5

SMT. ANITHA N, ADVOCATE FOR R6)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.120/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1016/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU- 560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . B.G. PRAKASH KUMAR

S/O LATE B.R. GOPAL GOWDA

AGED ABOUT 65 YEARS

EXECUTIVE ENGINEER (RETIRED)

175

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU

R/AT NO.139, 10TH MAIN ROAD

BCC LAYOUT, VIJAYANAGAR

BENGALURU-560 040.

2 . Y.M. MUNIRAJU

S/O LATE MUNISWAMAPPA

AGED ABOUT 63 YEARS

ASSISTANT EXECUTIVE ENGINEER (RETD.)

SANJAYANAGARA SUB DIVISION

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.934, 64TH CROSS

5TH DIVISION, RAJAJINAGAR

BENGALURU 560 010.

3 . G.L. KESHAVAMURTHY

S/O LATE LANKAPPA

AGED ABOUT 55 YEARS

ASST. EXECUTIVE ENGINEER

WARD NO.99, MATTIKERE SUB DIVISION

MALLESHWARAM, BBMP, BENGALURU.

R/AT NO.345, 10TH CROSS

SARASWATHIPURAM, NANDINI LAYOUT

BENGALURU-560 096.

4 . M. NAGESH

S/O LATE MAYANNA

AGED ABOUT 36 YEARS

CONTRACTOR, R/AT. NO.3520/A,

7TH CROSS GAYATHRINAGARA,

BENGALURU 560 028.

5 . B.T. RAMESH

S/O LATE B.H. THAMMAIAH

AGED ABOUT 66 YEARS

RETIRED CHIEF ENGINEER

O/O THE BBMP, BENGALURU.

176

PREVIOUSLY: CHIEF ENGINEER

WEST ZONE, BBMP OFFICE, BENGALURU.

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA, BENGALURU-79.

6 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 66 YEARS

CHIEF ACCOUNTANT (RETD.,)

OFFICE OF CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGAR 2ND STAGE

BENGALURU 560 040.

7 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 46 YEARS

A E/T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLANSANDRA, BENGALURU.

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT -573103. … RESPONDENTS

(BY SRI. VIJAYA KUMAR V.B. ADVOCATE FOR R1, R5 TO R7

SRI. P.M. GOPI, ADVOCATE FOR R2 & R3

SRI. SHANTHI BHUSHAN H, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 08.11.2023 PASSED IN SPL.C.C.NO.339/2020 ON THE FILE OF

177

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1017/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYAN

S/O CHENNAPPA

AGED ABOUT 71 YEARS

EXECUTIVE ENGINEER, SWD

BBMP CHIEF ENGINEER OFFICE

4TH BLOCK, SHOPPING COMPLEX

JAYANAGARA (FORMER EXECUTIVE ENGINEER)

RAJARAJESHWARINAGARA DIVISION

BENGALURU.

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU-560026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 71 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

R/AT. NO.405, 11TH CROSS

178

14TH MAIN ROAD

J P NAGARA, II PHASE

BENGALURU-78.

3 . B.P. PARAMESH

S/O B.K. PUTTEGOWDA

AGED ABOUT 64 YEARS

OCC ASST. ENGINEER

RAJARAJESHWARINAGARA SUB DIVISION

RAJARAJESHWARI NAGARA DIVISION

BBMP, PRESELTLY: BHOO SENE VIBHAGA

JUNIOR ENGINEER

NEAR CHINNASWAMY STADIUM

RAJABHAVANA ROAD, BENGALURU.

R/AT NO.3009, 13TH MAIN ROAD

RPC LAYOUT, VIJAYANAGAR

BENGALURU-40.

PERMANENT ADDRESS:

BOODANURU GRAMA

KERALAPURA, ARAKALGUDU TALUK

HASSAN DISTRICT-573102.

4 . S.D. SHASHIKUMAR

S/O DEVEGOWDA

AGED ABOUT 61 YEARS

45/E, 14TH MAIN ROAD VIJAYANAGARA, BENGALURU-40. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 & R3

SRI. SHANTHI BHUSHAN N, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.11.2023 PASSED IN SPL.C.C.NO.108/2015 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

179

IN CRIMINAL REVISION PETITION NO.1018/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D. BENGALURU

REP BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 52 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

MALLESHWARAM DIVISION

BENGALURU.

R/AT NO.566, 4TH CROSS

MAHALAKSHMIPURAM

BENGALURU - 86.

2 . B.N. VISHWANATH

S/O B.N. NAGARAJ

AGED ABOUT 47 YEARS

CONTRACTOR

R/AT. NO.123, 3RD CROSS

PIPE LINE ROAD, D.T.ROAD

SHESHADRIPURAM, BENGALURU - 40.

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 49 YEARS

ASSISTANT ENGINEER /

BBMP WEST ZONE, BENGALURU.

180

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLANSANDRA, BENGALURU.

NATIVE: BEHIND MINI VIDHAN SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT - 573103. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 & R2

SRI. VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 14.07.2023 PASSED IN SPL.C.C.NO.454/2019 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1019/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 62 YEARS

181

RETIRED EXECUTIVE ENGINEER

SWD, BBMP, CHIEF ENGINEER OFFICE

4TH BLOCK, SHOPPING COMPLEX

JAYANAGARA

EARLIER EXECUTIVE ENGINEER OF

RAJARAJESWARINAGAR DIVISION

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU - 560026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 68 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

R/AT NO.405, 11TH CROSS

14TH MAIN ROAD, J.P.NAGAR, II PHASE

BENGALURU - 560078.

3 . B.P. PARAMESH

S/O B.K. PUTTEGOWDA

MAJOR

ASSISTANT ENGINEER

RAJARAJESHWARINAGARA SUB DIVISION

RAJARAJESHWARINAGARA DIVISION, BBMP

PRESENTLY J.E. ARMY WING

NEAR CHINNASWAMY STADIUM

RAJ BHAVAN ROAD

BENGALURU - 01 R/AT NO.3009, 13TH MAIN ROAD

RPC LAYOUT, VIJAYANAGAR

BENGALURU - 560040.

4 . M.J. NAGARAJ

S/O JAVAREGOWDA

MAJOR

NO.898, 18TH MAIN ROAD

5TH BLOCK, RAJAJINAGAR

BENGALURU - 560010. … RESPONDENTS

182

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 TO R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.12.2023 PASSED IN SPL.C.C.NO.699/2020 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1020/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU.-560001 … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKARA

S/O LATE H. NANJEGOWDA

AGED ABOUT 64 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

GANDHINAGAR SUB DIVISION

GANDHINAGAR DIVISION

BBMP, BENGALURU

R/AT. No.1282, 1ST CROSS

BEML MAIN ROAD, NEW THIPPASANDRA

BENGALURU 560046.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

183

AGED ABOUT 53 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU

R/AT No.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM

BENGALURU 560003.

PERMANENT ADDRESS

SANTHE GATE EXTENSION

KOLAR DISTRICT 563101.

3 . N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

AGED ABOUT 45 YEARS

CONTRACTOR

R/AT. No.129, 5TH CROSS

VRUSHABHAVATHI NAGAR

KAMAKSHIPALYA

BENGALURU 560079.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 68 YEARS

RETIRED CHIEF ACCOUNTANT

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE, ATTIGUPPE

VIJAYANAGARA 2ND STAGE, BENGALURU-40.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E/T A BBMP WEST ZONE, BENGALURU. R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU.

184

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT.-573103.

6 . D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 64 YEARS

EXECUTIVE ENGINEER

T.V.C.C BBMP BENGALURU

R/AT. No.27, 1ST B MAIN ROAD

(PIPE LINE ROAD)

R.P.C. LAYOUT, 2ND STAGE

VIJAYANAGAR, BENGALURU 560040.

… RESPONDENTS

(BY SRI. P.M. GOPI, ADVOCATE FOR R1

SMT. ANITHA N, ADVOCATE FOR R2

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 & R5

SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R3 & R6) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 15.12.2023 PASSED IN SPL.C.C.NO.90/2022 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1028/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY C I D POLICE

BENGALURU METROPOLITAN

TASK FORCE (BMTF)

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER

185

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHENNAPPA

AGED ABOUT 61 YEARS

THE THEN RETIRED EXECUTIVE ENGINEER

RAJARAJESWARINAGARA DIVISION

R/AT NO.5/15, II MAIN ROAD BYATARAYANAPURA, BENGALURU - 560 026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 65 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

R/AT NO.405, 11TH CROSS

14TH MAIN ROAD, J P NAGAR

II PHASE, BENGALURU - 560 078.

3 . G.S. LOKESH

S/O LATE SAKE GOWDA

AGED ABOUT 51 YEARS

ASSISTANT ENGINEER

RAJARAJESHWARINAGAR SUB DIVISION

RAJARAJESHWARINAGAR BBMP

PRESENTLY CHIEF EXECUTIVE ENGINEER

NATIONAL HIGHWAY DIVISION

DEPT., OF PUBLIC WORKS

K R CIRCLE, BENGALURU.

R/AT NO.23, 3RD CROSS

PANCHASHEELA LAYOUT

RAJARAJESHWARINAGAR

BENGALURU - 560 098.

4 . N. HANUMANTHAPPA

S/O LATE NAGAPPA

AGED ABOUT 40 YEARS

CLASS - I CONTRACTOR.

186

R/AT NO.21/1, 12TH A CROSS

AGRAHARA DASARAHALLI

MAGADI ROAD, BENGALURU - 560 079.

AND ALSO AT:

HESARUGHATTA HOBLI

KAMAKSHI PURA

BENGALURU NORTH

BENGALURU - 560089. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 & R3 SRI. P.M. GOPI, ADVOCATE FOR R2 & R4) THIS CRIMINAL REVISION PETITION IS FILED U/S.397

R/W 401 OF CR.P.C. PRAYING TO SET ASIDE THE ORDER DTD 27.12.2023 PASSED IN SPL.C.C.NO.1333/2021 ON THE FILE OF

COURT OF LXXVII ADDITIONAL CITY CIVIL AND SESSIONS

JUDGE AND THE SPECIAL JUDGE FOR TRYING OFFENCES UNDER

THE PREVENTION OF CORRUPTION ACT, BENGALURU CITY, BY

ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1060/2024:

BETWEEN:

1. STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE, POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER (BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHENNAPPA

187

AGED ABOUT 70 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESHWARI NAGAR DIVISION.

R/AT NO.5/15, 2ND MAIN ROAD

BYATARAYANAPURA

BENGALURU - 560026.

NATIVE:

BOMMAPALLI, CHINTAMANI TALUK

CHIKKABALLAPURA DISTRICT - 562101.

2 . L.K. SHIVANAND

S/O KEMPEGOWDA

AGED ABOUT 68 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

R/AT NO.405, 11TH CROSS

14TH MAIN ROAD, J.P.NAGAR

2ND PHASE, BENGALURU - 78.

3 . K.M. KUMARASWAMY

S/O MARANNA

AGED ABOUT 51 YEARS

JUNIOR ENGINEER

RAJARAJESHWARI NAGAR SUB DIVISION

R/AT NO.375, 4TH MAIN ROAD 6TH 'B' CROSS, AROGYA LAYOUT

ANNAPOORNESHWARI NAGAR

BENGALURU - 91.

AND ALSO AT:

KARIOBANAHALLI, HIRIYURU TALUK

CHITRADURGA DISTRICT - 577501.

4 . S.K. MURTHY

S./O LATE K. SUBRAMANYA

AGED ABOUT 74 YEARS

CLASS I, CONTRACTOR

R/AT NO.504, 8TH CROSS

188

7TH BLOCK, WEST JAYANAGARA

BENGALURU - 560070. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 & R4 SRI. P.M. GOPI, ADVOCATE FOR R2 & R3) THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C. (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 27.12.2023 PASSED IN

SPL.C.C.NO.620/2018 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCE UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1088/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYANA

S/O CHANNAPPA

AGED ABOUT 70 YEARS

RETIRED EXECUTIVE ENGINEER

SWD, BBMP, CHIEF ENGINEER OFFICE

4TH BLOCK, SHOPPING COMPLEX

JAYANAGARA (FORMER EXECUTIVE ENGINEER)

RAJARAJESWARINAGAR DIVISION.

189

R/AT NO.5/15, II MAIN ROAD

BYATARAYANAPURA

BENGALURU-560026.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 68 YEARS

ASSISTANT EXECUTIVE ENGINEER.

R/AT NO.405, 11TH CROSS

15TH MAIN ROAD, J.P. NAGAR

II PHASE, BENGALURU-78.

3 . B. PARAMESH

S/O B.K. PUTTEGOWDA

AGED ABOUT 62 YEARS

RETIRED EXECUTIVE ENGINEER

RAJARAJESHWARINAGARA SUB-DIVISION

BBMP.

PRESENTLY AT LAND ARMY CORPORATION

J.E. NEAR TO CHINNASWAMY STADIUM

BENGALURU.

R/AT NO.3009, 13TH MAIN ROAD

RPC LAYOUT, VIJAYANAGAR

BENGALURU-40.

PERMANENT R/AT.

BOODANURU GRAMA

KERALAPURA, ARAKALGUD TALUK

HASSAN DISTRICT-573102.

4 . G.S. SHIVASWAMY

S/O G.K. SHIVARUDRAIAH

AGED ABOUT 55 YEARS

LINGAYATH, CLASS-I CONTRACTOR M/S VINAYAKA CONSTRUCTIONS PROPRIETOR R/AT. NO.15/3-1, 2ND MAIN ROAD

MARENAHALLI, VIJAYANAGARA

BENGALURU-40.

190

PERMANENTLY R/AT.

GATTIPURA MAGADI TALUK

RAMANAGARA DISTRICT 562159.

… RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2 & R3

SRI. R. SWAROOP ANAND, ADVOCATE FOR R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397 R/W 401 OF CR.P.C. (FILED U/S 438 R/W 442 BNNS) PRAYING

TO SET ASIDE THE ORDER DATED 13.10.2023 PASSED IN

SPL.C.C.NO.663/2017 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPL. JUDGE FOR

TRYING OFFENCES UNDER THE P.C. ACT AT BENGALURU CITY

BY ALLOWING THIS RP.

IN CRIMINAL REVISION PETITION NO.1104/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D., BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU.-560001 … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 56 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE, BENGALURU.

191

R/AT NO.566, 4TH CROSS

MAHALAKSHMIPURAM

BENGALURU-560086.

2 . B. BASAVARAJ

S/O BALA SHETTY

AGED ABOUT 38 YEARS

CONTRACTOR, NO.U/101

3^RDMAIN ROAD, 6TH CROSS

SWATHANTHRA NAGAR, SRIRAMPARA

BENGALURU-560021.

3 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 48 YEARS

A E/T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA, BENGALURU-61

ALSO AT: BEHIND MINI VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT 573125.

… RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 & R2

VIJAYA KUMAR, ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C. (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 20.12.2023 PASSED IN

SPL.C.C.NO.89/2022 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

192

IN CRIMINAL REVISION PETITION NO.1129/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D.,

BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

AND:

1 . R. CHANDRU,

S/O. RAMAPPA

AGED MAJOR

AHUJA CHAMBERS, FLAT NO.204

2^NDFLOOR, NO.1, KUMARAKRUPA ROAD

BENGALURU-560 051.

2 . M. BASAVARAJU,

S/O. MUNISWAMY

AGED ABOUT 48 YEARS

AE/TA, BBMP WEST ZONE

BENGALURU.

R/AT NO. 247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU-560 061.

ALSO AT BEHIND MINI

VIDHANA SOUDHA

ARASIKERE TOWN

HASSAN DISTRICT-573 125.

193

3 . M. PRABHU,

S/O. LATE MUNISWAMY

AGED ABOUT 54 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB-DIVISION

BBMP, BENGALURU

R/AT NO.13, 9^THCROSS

SWIMMING POOL LAYOUT

MALLESHWARAM, BENGALURU-03.

ALSO AT SANTHE GATE EXTENSION

KOLAR TOWN, KOLAR-563 101. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R1; SRI DEEPAK K. BAJANTRI, ADVOCATE FOR R2;

SMT. ANITHA N., ADVOCATE FOR R3)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W. 401 OF CR.P.C (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 20.12.2023 PASSED IN

SPL.C.C.NO.87/2022 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.1130/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D.,

BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560 001. … PETITIONER

(BY SRI. B.A.BELLIAPPA, SPP A/W.

SMT. K.P.YASHODHA, HCGP)

194

AND:

1 . B.G. PRAKASH KUMAR,

S/O. LATE B.R.GOPAL GOWDA

AGED ABOUT 68 YEARS

EXECUTIVE ENGINEER (RETIRED)

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.139, 10TH MAIN ROAD

BCC LAYOUT, VIJAYANAGAR

2 . T.N. BETTASWAMAIAH,

S/O. LATE MASTAIAH

AGED ABOUT 71 YEARS

ASSISTANT EXECUTIVE ENGINEER (RTD),

YESHWANTHPURA SUB-DIVISION

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.154, 4TH CROSS

SAI ENCLAVE, 8TH STAGE

J.P. NAGARA

BENGALURU-560 076.

3 . N.S. REVANNA,

S/O. SIDDAPPA

AGED ABOUT 58 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

BENGALURU.

R/AT NO.566, 4TH CROSS

MAHALAKSHMIPURAM

BENGALURU-560 086.

4 . R. CHANDRU,

S/O. LATE RAMAPPA

AGED ABOUT 63 YEARS

PROP: M/S. AISHWARAYA INFRASTRUCTURES

AND DEVELOPERS, CONTRACTORS

R/AT: FLAT NO.204, 2ND FLOOR

AHUJA CHAMBER, NO.1

195

KUMARA KRUPA ROAD

BENGALURU-560 051.

5 . B.T.RAMESH,

S/O. LATE B.H.THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BBMP,

BENGALURU

PREVIOUSLY CHIEF ENGINEER

WEST ZONE BBMP OFFICE

BENGALURU.

R/AT NO.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA

BENGALURU-560 079.

6 . M. THYAGARAJ,

S/O. LATE D.M.MUNIRAJAPPA

AGED ABOUT 69 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE, VIJAYANAGARA 2ND STAGE

BENGALURU-560 040.

7 . M. BASAVARAJU,

S/O.MUNISWAMY

AGED ABOUT 49 YEARS

AE/TA BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU-560 061

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573 103.

196

8 . G.R.KUMAR,

S/O.G.H.RAMEGOWDA

AGED ABOUT 59 YEARS

ASST. EXECUTIVE ENGINEER

WARD NO.1, MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/AT NO.7, 4TH CROSS

BRUNDAVANA NAGARA

MATHIKERE, BENGALURU-560 054. … RESPONDENTS

(BY SRI. VIJAYA KUMAR, ADVOCATE FOR R1, R5 TO R7;

SRI KIRAN S. JAVALI, SR. COUNSEL FOR

SRI CHANDRASHEKARA K., ADVOCATE FOR R2 TO R4 & R8) THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 27.10.2023 PASSED IN

SPL.C.C.NO.1336/2021 ON THE FILE OF COURT OF LXXVII

ADDL. CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL

JUDGE FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.1131/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

197

AND:

1 . C. NARAYAN

S/O CHENNAPPA

AGED ABOUT 63 YEARS

EXECUTIVE ENGINEER (RETIRED)

RAJARAJESHWARINAGARA DIVISION

BENGALURU

R/AT. NO.5/15, II MAIN ROAD BYATARAYANAPURA, BENGALURU-560026.

NATIVE: BOMMAPALLI

CHINTAMANI TALUK

CHIKKABALLAPURA DISTRICT-563125.

2 . L.K. SHIVANANDA

S/O KEMPEGOWDA

AGED ABOUT 67 YEARS

ASSISTANT EXECUTIVE ENGINEER

R/AT. NO.405, 11TH CROSS

14TH MAIN ROAD, J P NAGARA

II PHASE, BENGALURU-78.

3 . B.P. PARAMESH

S/O B.K. PUTTEGOWDA

AGED ABOUT 62 YEARS

ASST. ENGINEER

RAJARAJESHWARINAGARA SUB DIVISION

BBMP, PRESELTLY J.E.

ARMY WING NEAR CHINNASWAMY STADIUM

BENGALURU-560001

R/AT No.3009, 13TH MAIN ROAD

RPC LAYOUT, VIJAYANAGAR

BENGALURU-560040.

NATIVE OF BOODANOORU VILLAGE

KERALAPURA, ARAKALAGOODU TALUK

HASSAN DISTRICT-573102.

4 . S.S. JOSHI

S/O LATE SHANTHAPPA, CONTRACTOR

198

AGED ABOUT 46 YEARS

PROPRIETOR: M/S PRAGATHI ENTERPRISES R/AT NO.17/2, 9TH F MAIN ROAD

PIPE LINE ROAD, VIJAYANAGARA

BENGALURU-560040.

NATIVE: BEHIND KALPATARU COLLEGE

TIPATURU, TUMAKURU DISTRICT-572201. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1

SRI. P.M. GOPI, ADVOCATE FOR R2, R3 AND R4)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C. (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 15.12.2023 PASSED IN

SPL.C.C.NO.621/2018 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETIION.

IN CRIMINAL REVISION PETITION NO.1133/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU-560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

199

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 66 YEARS

RETIRED ASST. EXECUTIVE ENGINEER

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU.

R/AT NO.1282, 1ST CROSS

BEML MAIN ROAD

NEW THIPPASANDRA

BENGALURU-560075.

2 . M. PRABHU

S/O LATE B. MUNISWAMY

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU.

R/AT NO.13, 9TH CROSS

SWIMMING POOL LAYOUT

MALLESHWARAM, BENGALURU-560003.

PERMANENT ADDRESS:

SANTHE GATE EXTENSION

KOLAR TOWN, KOLAR.

3 . CHANDRU R

S/O RAMAPPA R/AT NO.204, 2ND FLOOR,

AHUJA CHAMBERS NO.1

KUMARAKRUPA ROAD

BENGALURU-560001.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 70 YEARS

CHIEF ACCOUNTANT (RTD)

OFFICE OF THE CHIEF ENGINEER

200

BBMP WEST ZONE

BENGALURU.

R/AT NO.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE

VIJAYANAGARA 2ND STAGE

BENGALURU-560040.

5 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

A E / T A BBMP WEST ZONE

BENGALURU.

R/AT NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLASANDRA

BENGALURU-560061.

NATIVE BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT-573103.

6 . D.A. ANWAR PASHA

S/O LATE H.R. AMEER JAN

AGED ABOUT 65 YEARS

ASSISTANT EXECUTIVE ENGINEER

TVCC BBMP BENGALURU.

R/AT NO.27, 1ST B MAIN ROAD

(PIPE LINE ROAD) R.P.C. LAYOUT

2ND STAGE, VIJAYANAGARA

BENGALURU-560040. … RESPONDENTS

(BY SRI. GOPI P.M. ADVOCATE FOR R1

SMT. ANITHA N, ADVOCATE FOR R2

SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R3 AND R6

SRI. VIJAYA KUMAR, ADVOCATE FOR R4 AND R5)

201

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C. (U/S 438 R/W 442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 08.11.2023 PASSED IN

SPL.C.C.NO.700/2020 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

PETITION.

IN CRIMINAL REVISION PETITION NO.1298/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN

TASK FORCE POLICE STATION

C I D BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING,

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . H.N. PRABHAKAR

S/O LATE H. NANJEGOWDA

AGED ABOUT 65 YEARS

RETIRED ASSISTANT EXECUTIVE ENGINEER

GANDHINAGAR SUB DIVISION

GANDHI NAGAR DIVISION

BBMP, BENGALURU.

R/AT NO 1282, 1ST CROSS

BEML MAIN ROAD, NEW THIPPASANDRA

BENGALURU - 75.

2 . M. PRABHU

S/O LATE MUNISWAMY

202

AGED ABOUT 55 YEARS

ASSISTANT ENGINEER WARD NO 27

GANDHINAGAR SUB DIVISION

BBMP, BENGALURU.

R/AT No.13, 9TH CROSS

SWIMMMING POOL LAYOUT

MALLESHWARAM, BENGALURU - 03.

PERMANENT ADDRESS:

SANTHE GATE EXTENSION

KOLAR - 563101. 3 . CHANDRAPPA @ R. CHANDRU S/O RAMAPPA

R/AT AHUJA CHAMBERS

FLAT NO 204, 2ND FLOOR

KUMARAKRUPA, BENGALURU - 01.

4 . B.T. RAMESH

S/O B.H. THAMMAIAH

AGED ABOUT 69 YEARS

RETIRED CHIEF ENGINEER

OFFICE OF THE BMMP, BENGALURU.

PREVIOUSLY CHIEF ENGINEER

WEST ZONE, BBMP OFFICE, BENGALURU.

R/AT No.702, 9TH MAIN ROAD

3RD BLOCK, 3RD STAGE

BASAVESHWARANAGARA

BENGALURU - 79.

5 . M. THYAGARAJ

AGED ABOUT 70 YEARS

S/O LATE D.M. MUNIRAJAPPA

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT No.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

203

ATTIGUPEE VIJAYANAGAR 2ND STAGE

BENGALURU - 40.

6 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 50 YEARS

AE / T A BBMP WEST ZONE

BENGALURU.

R/AT. No.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALLANSANDRA

BENGALURU.

NATIVE: BEHIND MINI VIDHANA SOUDHA

ARASIKERE NAGARA

HASSAN DISTRICT- 573103. … RESPONDENTS

(BY SRI. P.M. GOPI, ADVOCATE FOR R1

SRI. VIJAYA KUMAR V.B. ADVOCATE FOR R4 AND R6

SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R3 AND R5

R2 SERVED)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397 R/W 401 OF CR.P.C. (FILED U/S 438 R/W 442 BNNS) PRAYING

TO SET ASIDE THE ORDER DATED 08/11/2023 PASSED IN SPL. C.C. NO.698/2020 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

IN CRIMINAL REVISION PETITION NO.1319/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION

204

C.I.D. BENGALURU

REP. BY STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING

BENGALURU - 560001. … PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . C. NARAYAN

S/O CHENNAPPA

AGED ABOUT 69 YEARS

RETIRED EXECUTIVE ENGINEER

FORMERLY AT RAJARAJESHWARI NAGAR DIVISION

R/AT NO. 5/15, 2ND MAIN ROAD

BYATARAYANAPURA

BENGALURU - 560026.

2 . S.M. RAJU

S/O MARIYAPPA

AGED ABOUT 52 YEARS

VAKKALIGA COMMUNITY

CLASS-I CONTRACTOR R/AT NO.159, 5TH MAIN ROAD

11TH CROSS, NGEF LAYOUT

NAGARABHAVI, BENGALURU - 560072. … RESPONDENTS

(BY SRI. PARAMESHWAR N. HEGDE, ADVOCATE FOR R1 AND R2)

THIS CRIMINAL REVISION PETITION IS FILED U/S 397 R/W 401 OF CR.P.C. (FILED U/S 438 R/W 442 BNNS) PRAYING

TO SET ASIDE THE ORDER DATED 15/12/2023 PASSED IN SPL. C.C. NO.104/2018 ON THE FILE OF COURT OF LXXVII ADDL.

CITY CIVIL AND SESSIONS JUDGE AND THE SPECIAL JUDGE

FOR TRYING OFFENCES UNDER THE PREVENTION OF

CORRUPTION ACT, AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

205

IN CRIMINAL REVISION PETITION NO.1493/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D BENGALURU

REP. BY ITS STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . T.N. BETTASWAMAIAH

S/O LATE MASTAIAH

AGE ABOUT 70 YEARS

ASSISTANT EXECUTIVE ENGINEER (RTD)

MALLESHWARAM DIVISION

WEST ZONE, BENGALURU.

R/A NO.154, 4TH CROSS

SAI ENCLAVE, 8TH STAGE J P NAGAR

BENGALURU.

2 . N.S. REVANNA

S/O SIDDAPPA

AGED ABOUT 57 YEARS

ASSISTANT ENGINEER

BBMP CENTRAL OFFICE

BENGAURU.

R/AT No.566, 4TH CROSS

MAHALAKSHMIPURAM

BENGALURU - 560086.

3 . N. SAMPATH KUMAR

S/O LATE NARAYANASHETTY

206

AGED ABOUT 47 YEARS

R/AT No.129, 5TH CROSS

VRUSHABAVATHI NAGARA

KAMAKSHIPALYA, BENGALURU- 79.

4 . M. THYAGARAJ

S/O LATE D.M. MUNIRAJAPPA

AGED ABOUT 68 YEARS

CHIEF ACCOUNTANT (RTD.,)

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT No.62, 2ND MAIN ROAD

BINNY LAYOUT, 3RD STAGE

ATTIGUPPE VIJAYANAGARA 2ND STAGE

BENGALURU - 560040.

5 . K. MARALUSIDDAPPA

S/O KARINAIKA

AGED ABOUT 53 YEARS

JUNIOR ENGINEER, TECHNICAL ASSISTANT

OFFICE OF THE CHIEF ENGINEER

BBMP WEST ZONE, BENGALURU.

R/AT No.08, 2ND

KUVEMPUNAGARA

T DASARAHALLI, BENGALURU - 3. … RESPONDENTS

(BY SRI. KIRAN S. JAVALI, SR. COUNSEL FOR

SRI. CHANDRASHEKARA K, ADVOCATE FOR R1 AND R4

SRI. VIJAYA KUMAR, ADVOCATE FOR R5)

THIS CRIMINAL REVISION PETITION IS FILED U/S.397 R/W 401 OF CR.P.C. (UNDER SEC.442 BNSS) PRAYING TO SET

ASIDE THE ORDER DATED 18.11.2023 PASSED IN

SPL.C.C.NO.123/2021 ON THE FILE OF THE COURT OF LXXVII

ADDITIONAL CITY CIVIL AND SESSIONS JUDGE AND THE

SPECIAL JUDGE AT BENGALURU CITY BY ALLOWING THIS

REVISION PETITION.

207

IN CRIMINAL REVISION PETITION NO.1506/2024:

BETWEEN:

1 . STATE OF KARNATAKA

BY BENGALURU METROPOLITAN TASK FORCE

POLICE STATION, C.I.D BENGALURU

REP. BY ITS STATE PUBLIC PROSECUTOR

HIGH COURT BUILDING, BENGALURU.

… PETITIONER

(BY SRI. B.A. BELLIAPPA, SPP A/W

SMT. K.P. YASHODHA, HCGP)

AND:

1 . R. CHANDRU

S/O RAMAPPA

AGED ABOUT 62 YEARS

PROP. M/S. ISHWARYA INFRASTRUCTURES

AND DEVELOPERS

R/AT. FLAT No.204, 2ND FLOOR AHUJA CHAMBERS No.1

KUMARA KRUPA ROAD, BENGALURU - 560001.

2 . M. BASAVARAJU

S/O MUNISWAMY

AGED ABOUT 49 YEARS

A E /T A BBMP WEST ZONE

BENGALURU.

R/AT. NO.247, 3RD MAIN ROAD

1ST CROSS, BHCS LAYOUT

CHIKKALASANDRA, BENGALURU-560061.

NATIVE: BEHIND MINI VIDHANA SOUDHA