STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP
C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010 First Appeal No. A/2009/1279
( Date of Filing : 30 Jul 2009 )
(Arisen out of Order Dated in Case No. of District )
1. Lal Singh Yadav a ...........Appellant(s) Versus
1. Maharani LAxmi Bai Medical Collage a ...........Respondent(s)
BEFORE:
HON'BLE MR. SUSHIL KUMAR PRESIDING MEMBER HON'BLE MRS. SUDHA UPADHYAY MEMBER
PRESENT:
Dated : 23 Sep 2024 Final Order / Judgement
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[HON'BLE MR. SUSHIL KUMAR]
PRESIDING MEMBER
[HON'BLE MRS. SUDHA UPADHYAY]
MEMBER
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