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    RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.

    1

    ITEM NO.71 COURT NO.15 SECTION X

    S U P R E M E C O U R T O F I N D I A

    RECORD OF PROCEEDINGS

    Transfer Case (Civil) No(s). 115/2013 RAJA MOHAMMAD AMIR MOHAMMAD KHAN Petitioner(s)

    VERSUS

    UNION OF INDIA AND ORS. & ORS. Respondent(s) (IA No. 45639/2023 - EARLY HEARING APPLICATION)

    WITH

    W.P.(C) No. 28/2016 (X) (IA No. 45626/2023 - EARLY HEARING APPLICATION) T.C.(C) No. 269/2017 (XII-A)

    (IA No. 45597/2023 - EARLY HEARING APPLICATION) Date : 30-08-2024 These matters were called on for hearing today.

    CORAM :

    HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH For Petitioner(s) Mr. S. K. Verma, AOR Mr. Niraj Gupta, AOR

    For Respondent(s) Ms. Sushma Suri, AOR Mr. Prakash Kumar Singh, AOR Ms. Pooja Singh, Adv.

    Ms. Purnima Jauhari, Adv.

    Mr. Brij Bhushan Jauhari, Adv. Mr. B. Krishna Prasad, AOR Mr. Jitendra Kumar, AOR

    Mr. Tushar Mehta, SG (NP)

    Ms. Aishwarya Bhati, A.S.G. (NP) Ms. Rekha Pandey, Adv. Mr. Rajat Nair, Adv.

    Ms. Sansriti Pathak, Adv. Mr. Kanu Agrawal, Adv. Mr. Vishnu Shankar Jain, Adv. Mr. Mr. Arvind Kumar Sharma, Aor, Adv. Mr. Arvind Kumar Sharma, AOR

    2

    Ms Poornima Singh, Adv. Ms. Manisha Chava, Adv. Mr. R.K.Raizada, Sr. A.A.G. Mr. Tanmaya Agarwal, AOR Mr. Wrick Chatterjee, Adv. Mrs. Aditi Agarwal, Adv. Mr. Vinayak Mohan, Adv. Mr. Akshat Kumar, AOR Mr. Pawanshree Agrawal, AOR M/S. Venkat Palwai Law Associates, AOR Mr. Fuzail Ahmad Ayyubi, AOR Mr. Ibad Mushtaq, Adv.

    Ms. Akanksha Rai, Adv.

    Ms. Gurneet Kaur, Adv.

    UPON hearing the counsel the Court made the following

    O R D E R

    List these matters before a Bench in which one of us (Hon'ble Mr. Justice Sudhanshu Dhulia) is not a member.

    (NIRMALA NEGI) (RENU BALA GAMBHIR)

    COURT MASTER (SH) COURT MASTER (NSH)

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    RAJA MOHAMMAD AMIR MOHAMMAD KHAN v. UNION OF INDIA AND ORS.
    (Aug 30, 2024)