Court No. - 20
Case :- CRIMINAL REVISION No. - 2119 of 1998
Petitioner :- Sanjay Sharma
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Virendra Kumar
Respondent Counsel :- A.G.A.,Anurag Pathak
Hon'ble Ram Autar Singh,J.
Revision is called out in revised list. Learned counsel for the revisionist
appeared, but none appeared for respondents no.2 to 4.
Learned A.G.A. appearing for respondent no.1 prays for issuing N.B.W.
against the respondents no.2 to 4 afresh as they filed their application for
recall of order issuing N.B.W. against them. The application for recall of
order issuing N.B.W. is rejected. Issue N.B.W. against respondents no. 2 to 4
afresh directing the Chief Judicial Magistrate, Saharanpur to get warrants
executed within a period of six weeks .
List this revision on 12.3.2010
Order Date :- 25.1.2010
R