C/SCA/22370/2017 ORDER DATED: 08/08/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 22370 of 2017
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LEGAL HEIRS OF PRAVIN DEVRAJ GALA & 3 other(s)
Versus
STATE OF GUJARAT & 7 other(s)
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Appearance:
MR. EKRAMA H QURESHI(7000) for the Petitioner(s) No. 1,1.1,1.2,1.3,2,3,4
MR NIKUNJ KANARA, ASSISTANT GOVERNMENT PLEADER/PP for the
Respondent(s) No. 1
NOTICE SERVED for the Respondent(s) No. 1,2,3,4,5
SANJIVKUMAR T PATEL(8914) for the Respondent(s) No. 6,7,8
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CORAM:HONOURABLE MS. JUSTICE SANGEETA K. VISHEN
Date : 08/08/2022
ORAL ORDER
1. The Registry, has placed the note together with
communication dated 20.7.2022 of the learned advocate Mr Ekrama
H. Qureshi, accompanied by six duly signed notes, seeking
withdrawal of the captioned writ petition in view of the issue having
been settled between the parties.
2. In view of the notes, Mr Ekrama Qureshi, learned advocate
seeks permission to withdraw captioned writ petition.
3. Request is acceded to.
4. Petition is disposed of as withdrawn. No order as to costs.
(SANGEETA K. VISHEN,J)
RAVI P. PATEL
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