C/SCA/9751/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 9751 of 2020
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MEHTA AMI POONAMCHANDBHAI
Versus
STATE OF GUJARAT
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Appearance:
MR. EKRAMA H QURESHI(7000) for the Petitioner(s) No. 1
MS ASMITA PATEL, AGP for the Respondent(s) No. 1
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE MR. JUSTICE N.V.ANJARIA
Date : 12/10/2020
ORAL ORDER
Learned advocate for the petitioner Mr. Ekrama Qureshi
seeks permission to withdraw the present petition seeking
liberty to file the same again in the very subject matter.
2. At this stage, learned Assistant Government Pleader, Ms.
Asmita Patel stated that Special Civil Application No.10601 of
2020 was a petition which involved similar controversy and
that the same came to be dismissed by this Court recently.
3. However, the Court has no occasion to verify the said
aspect. Therefore, the Court does not opine anything in that
respect.
4. Permission to learned advocate for the petitioner to
withdraw the present petition, with a liberty to file fresh one,
is granted.
5. The petition stands disposed of accordingly.
(N.V.ANJARIA, J)
NEHA
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