C/SCA/6326/1986 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6326 of 1986
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RAMSING ATBALSING SHARMA & 1....Petitioner(s)
Versus
UNION OF INDIA & 3....Respondent(s)
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Appearance:
MR MUKESH H RATHOD, ADVOCATE for the Petitioner(s) No. 1 - 2
MR PARTH BHATT, AGP for the Respondent(s) No. 2
MR MD PANDYA, ADVOCATE for the Respondent(s) No. 3 - 4
SERVED BY RPAD - (R) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
Date : 10/07/2015
ORAL ORDER
In spite of the time granted, records are not
reconstructed. Hence, dismissed for default. Liberty
to apply in case of difficulty.
(JAYANT PATEL, J.)
vinod
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