IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 03.08.2022
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
Crl.O.P.No. 15579 of 2022 M.Sathiyaraj .... Petitioner Vs
1. State of Tamil Nadu represented by Inspector of Police,
Periyanayakanpalayam Police Station, Coimbatore.
2. District Superintendent of Police, District Police Office, State Bank Road, Coimbatore.
3. M.Sureshkumar .... Respondents
PRAYER: Criminal Original Petition is filed under Section 482 of the Code of Criminal Procedure, to direct the respondent to register the FIR based on the complaint dated 09.04.2021.
For Petitioner : Mr.A.Raghuram
For R1 and R2 : Mr. A.Damodaran
Additional Public Prosecutor.
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O R D E R
This Criminal Original Petition has been filed to direct the first respondent police to register a case on the complaint of the petitioner dated 09.04.2021.
2. The learned Additional Public Prosecutor appearing for the State submitted that on the complaint lodged by the petitioner, the first respondent had registered an FIR in Crime No.1066 of 2021.
3. Recording the said submission, this Criminal Original Petition is closed.
03.08.2022
Internet: Yes Index: Yes/No Speaking/Non-speaking order Lpp
To
1. The Inspector of Police, Periyanayakanpalayam Police Station, Coimbatore.
2. The District Superintendent of Police,
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District Police Office, State Bank Road, Coimbatore.
3. The Public Prosecutor, High Court, Madras.
G.K.ILANTHIRAIYAN, J.
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Lpp
03.08.2022
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