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    Bir Singh v. Union Of India

    1. On the case being taken up for hearing Shri Ajai Kumar Pandey, Ld. Counsel for the applicant and Shri Rajesh Shukla, Ld. Counsel for the respondents are present.

    2. Learned counsel for the respondents seeks and is allowed two weeks time to file counter affidavit.

    3. List this case on 04.03.2021 for hearing.

    4. On the date fixed, learned counsel for the respondents shall produce original documents pertaining to the case for perusal of the Bench.

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    Bir Singh v. Union Of India
    (Feb 9, 2021)