Citation Codes Equivalent Citations citation codes Case Number ITAT/261/ 2017 IA No.GA/1/2017(Old No.GA/2230/2017) GA/2/2017 (Old No.GA/2231/2017) Judges The Hon'ble Justice Rajesh Bindal The Hon'ble Justice Arijit Banerjee See more information ... Smart Summary Please sign up to generate summary. JUDGMENT principal commissioner of income tax, central-1, kolkata v. m/s. budge budge refineries limited 1. On request of learned counsel for the respondent, the matter is adjourned to December 7, 2021.