Prasanta Kumar Deka, J.:— Heard Ms. K Jain, learned counsel for the petitioner in presence of Mr. J Chutia, learned standing counsel KAAC and Mr. R K Talukdar, learned counsel for the respondent No. 2 sought time. Mr. Chutia fairly submits that he would inform the competent authority that the petitioner shall appear before it on 06.03.2021 in order to receive the compensation.
2. List for Motion on 10.03.3021.