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    Rama Kant v. Union Of India

    K.K. Srivastava, Registrar:— Present: Shri Uma Kant Gupta, Ld. Counsel for the applicant and Shri Yogesh Kesarwani, Ld. Counsel for the respondents.

    2. Ld. counsel for the respondents seeks and is granted two weeks more time, as a last opportunity, to file counter affidavit.

    3. Rejoinder affidavit, if any, may be filed by applicant counsel, thereafter. List this case on 20.04.2020 for orders.

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    Rama Kant v. Union Of India
    (Mar 4, 2020)