1. We direct the District Judge, Nainital to go and meet both the children, namely, Ms. Sanjana at All Saints' College, Nainital and Master Shravan at Sherwood College, Nainital and ascertain whether they would like to come to Delhi during the short vacation of Rakshabandhan and if they want to come to Delhi with whom do they want to stay with.
2. The District Judge, Nainital shall ascertain this information tomorrow itself and pass on the same confidentially to Secretary General of this Court, who shall communicate the same confidentially to this Court on 23.08.2018.
3. List before the same Bench on 23.08.2018 at 1.40 P.M.