Union Of India Petitioner(S) v. V. Viswanadham (S). | Supreme Court Of India | Judgment | Law | CaseMine

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Case Number

(with office report),Transfer Petition(s) (Civil) No(s). 921/2015

Judges

J. Chelameswar
Abhay Manohar Sapre, JJ.

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Cites

Union Of India Petitioner(S) v. V. Viswanadham (S).

Supreme Court Of India
Jul 24, 2015

Citation Codes

Equivalent Citations

citation codes

Case Number

(with office report),Transfer Petition(s) (Civil) No(s). 921/2015

Judges

J. Chelameswar
Abhay Manohar Sapre, JJ.

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Union Of India Petitioner(S) v. V. Viswanadham (S).

1. Issue notice.

2. Tag with WP(C) No. 37 of 2015.

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