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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. M.S. Kulkarni, advocate No. 1 to 3.
  • Mrs. A.V. Gondhalekar, A.G.P. No. 4.
  • Mr. Rahul R. Karpe, advocate for the applicant.
Judges
  • R.M. Borde
  • P.R. Bora, JJ.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. M.S. Kulkarni, advocate No. 1 to 3.
  • Mrs. A.V. Gondhalekar, A.G.P. No. 4.
  • Mr. Rahul R. Karpe, advocate for the applicant.
Judges
  • R.M. Borde
  • P.R. Bora, JJ.
See more information ...
Smart Summary

    Gtl Infrastructure Limited v. Dhule Municipal Corporation

    1. The applicant shall deposit 50% amount out of total demand made by the Municipal Corporation within a period of one week from today. Subject to deposit of amount within stipulated time, Respondent-Municipal Corporation is directed to de-seal concerned towers.

    2. Place the writ petition for admission on 13.10.2015.

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    Comments

    Gtl Infrastructure Limited v. Dhule Municipal Corporation
    (Sep 29, 2015)