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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Applicant/Appellant : Mr. Shriram Pingle Adv a/w Mr. Nilesh Bhavoasi, Mr. Prashat Drandale, Sayali Sir sikar Advs
  • Respondent Nos. 2, 3 : Mr. D.M. Gupte Adv a/w Supriya Dangare Adv
  • Respondent Nos. 4, 5 : Supriya Dangare Adv
  • Respondent Nos. 6, 7 : Mr. P.S. Suryavanshi Adv
  • Respondent No. 9 : Mr. S.K. Misra Sr Adv a/w Mr. Sachin S Bhalerao Adv
Judges
  • Dr. Jawad Rahim, J.M.
  • Dr. Ajay A. Deshpande, E.M.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Applicant/Appellant : Mr. Shriram Pingle Adv a/w Mr. Nilesh Bhavoasi, Mr. Prashat Drandale, Sayali Sir sikar Advs
  • Respondent Nos. 2, 3 : Mr. D.M. Gupte Adv a/w Supriya Dangare Adv
  • Respondent Nos. 4, 5 : Supriya Dangare Adv
  • Respondent Nos. 6, 7 : Mr. P.S. Suryavanshi Adv
  • Respondent No. 9 : Mr. S.K. Misra Sr Adv a/w Mr. Sachin S Bhalerao Adv
Judges
  • Dr. Jawad Rahim, J.M.
  • Dr. Ajay A. Deshpande, E.M.
See more information ...
Smart Summary

    Tanaji Balasaheb Gambire v. Union Of India Through Moefcc & Ors

    Heard learned Counsel Mr. Shriram Pingle for the Applicant, Mr. S.K.Misra Project Proponent- Respondent No.9, learned Counsel Mr. Suryavanshi for PMC, learned Counsel Mr. Gupte D.M. for Respondent Nos. 2, 3 Environment Department and SEIAA, and learned Counsel Supriya Dangare for MPCB.

    Reserved for Order.

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    Comments

    Tanaji Balasaheb Gambire v. Union Of India Through Moefcc & Ors
    (May 23, 2016)