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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Avinash Desai Adv., Satya Siva Darsnan Adv. and Khammar Kantamneni Adv.
Judges
  • Rajeswara Rao Vittanala, Member (J)
  • Ravikumar Duraisamy, Member (T)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Avinash Desai Adv., Satya Siva Darsnan Adv. and Khammar Kantamneni Adv.
Judges
  • Rajeswara Rao Vittanala, Member (J)
  • Ravikumar Duraisamy, Member (T)
See more information ...
Smart Summary

    Trimax Industries Private Limited v. Ind Barath Thermal Gencom Power Limited

    Heard Shri Avinash Desai, Shri Satya Siva Darshan and Khamar Kiran Kantamneni, Learned Counsels for the Applicant Company.

    At the request of the Learned Counsels, post the case on 01.01.2018.

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    Comments

    Trimax Industries Private Limited v. Ind Barath Thermal Gencom Power Limited
    (Dec 22, 2017)