Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges

    Raj Pal Singh v. Union Of India

    K.K. Srivastava, Registrar:— Present: Shri KK Misra, Ld. Counsel for the applicant and Shri DK Pandey, Ld. Counsel for the respondents.

    2. Reply to objection on the application for condonation of delay filed on behalf of the applicant is taken on record.

    3. List this case before the Hon'ble Bench on 09.05.2019 for hearing on admission.

    Use AI to get other relevant cases.

    Comments

    Raj Pal Singh v. Union Of India
    (Apr 26, 2019)