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    Maj (Retd.) Charanjit Medi v. Union Of India & Ors.

    The petitioner vide this M.A. has prayed for correction in the name of the applicant. In the order dated 09.02.2016 the name of the applicant has been erroneously typed as ‘Maj (Retd.) Charanjit Singh Medi’ whereas it should be read as ‘Maj (Retd.) Charanjit Medhi’. Necessary corrections have been incorporated. The corrected copy of the order may be issued.

    Therefore, nothing survives in the M.A. having become infructuous and is disposed off accordingly.

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    Maj (Retd.) Charanjit Medi v. Union Of India & Ors.
    (Mar 30, 2016)