Citation Codes Equivalent Citations citation codes Case Number Civil Appeal Diary No. 32928 of 2017 with I.A. Nos. 116981, 116980 & 116979 of 2017 Judges Ranjan Gogoi Rohinton Fali Nariman Sanjay Kishan Kaul See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Commissioner v. Radius Water Ltd. “Heard the Learned Counsel for the appellant and perused the relevant material.Application for exemption from filing certified copy of the impugned order is allowed. Delay condoned. Issue notice.”