Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges

    The Commissioner Of Income Tax (Central), Hyderabad v. M/S. Nagarjuna Construction Co. Ltd., Hyderabad

    Kalyan Jyoti Sengupta, C.J:— On identical issue, this Court has dismissed an appeal, being, I.T.T.A No. 486 of 2014.

    2. Hence, this appeal is also dismissed.

    Use AI to get other relevant cases.

    Comments

    The Commissioner Of ... v. M/S. Nagarjuna Const...
    (Jul 31, 2014)