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Citation Codes
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citation codes
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    Baisnab Charan De v. Sarat Chandra Kar

    1. The entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa . 1912 15 IC 476.. The appeal is dismissed with costs.

    V.B/R.K

    2. Appeal dismissed.

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    Baisnab Charan De v. Sarat Chandra Kar
    (Apr 22, 1914)