Citation Codes Equivalent Citations citation codes Case Number Stamp Reference Judges Roe, J. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Lachman Sahu v. Abdul Karim 1. The ratio decidendi must be the same as in Chethru Mahton v. Khaja Muhammad Karim Nawab (2). Bach separate subject requires a fee of Rs. 10.2. The rent of each raiyat is a separate subject.V.S/R.K3. Order accordingly.