Citation Codes Equivalent Citations citation codes Case Number Petition No. 535 of 2015 Attorney(S) Mr. Anurup Narula, Advocate Mr. Bharat Sood, Advocate for Vikramjit Banerjee, Advocate Judges Sanjeev Pandey, Assistant Registrar See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Reliance Telecom Ltd. v. Union Of India And Anr. Sanjeev Pandey, Assistant Registrar:— As prayed for two weeks further time is given to Respondent to file reply.2. List on 28 January 2016 for directions.