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    Atish Kumar Ghosh v. Union Of India

    NAFR HIGH COURT OF CHHATTISGARH, BILASPUR WRIT PETITION (S) NO. 2763 OF 2015

    1. Atish Kumar Ghosh S/o Shri D.K. Ghosh, aged about 50 years, Junior Engineer, Electrical General, S.E.C. Railway, Bilaspur, District Bilaspur 495004 (C.G.)

    2. Mohan Lal Sahu S/o Late Baijanath Sahu, aged about 54 years, Junior Engineer, Electrical General, S.E.C. Railway, Bilaspur. District : Bilaspur 495004 (C.G.)

    3. Shailendra Kumar Singh S/o Late Sriram Deo Singh, aged about

    48 years, Junior Engineer, Electrical General, S.E.C. Railway, Bilaspur. District : Bilaspur 495004 (C.G.)

    4. Chandulal Adile S/o Shri Bhagat Ram Adile, aged about 44 years, JE-II, Electrical General, S.E.C. Railway, Bilaspur. District : Bilaspur 495004 (C.G.)

    5. L. Maleshwar Rao S/o Late L. Venkata Rao, aged about 52 years, Junior Engineer, Electrical General, S.E.C. Railway, Bilaspur. District : Bilaspur 495004 (C.G.) [Name and place of posting of this Petitioner wrongly mentioned as M. Maleshwar Rao in the O.A. No. 203/00435/2015 before the Central Administrative Tribunal, Jabalpur] Petitioners Versus

    1. Union of India, through the General Manager, S.E.C. Railway, Bilaspur Zone, Headquarter, Bilaspur- 495004 (C.G.)

    2. Senior Divisional Personnel Officer, South East Central Railway Bilaspur - 495004 (C.G.)

    3. The Chief Personnel Officer, South East Central Railway, Bilaspur - 495004 (C.G.)

    4. Assistant Personnel Officer, South East Central Railway, Bilaspur - 495004 (C.G.)

    5. Shri Vijay Kumar Tiwari S/o Shri S.P. Tiwari, posted as Sr. Technician (MCM), Train Lighting, S.E.C. Railway, Bilaspur - 495004 (C.G.) ... Respondents For Petitioners : Mr. B.P. Rao, Advocate. For Respondents 1 to 4 : Mr. Abhishek Sinha, Advocate. For Respondent 5 : Mr. Amrito Das, Advocate. Hon'ble Shri Navin Sinha, Chief Justice Hon'ble Shri Justice P. Sam Koshy Order on Board Per NAVIN SINHA, C.J. 30/09/2015

    1. At the outset, leave is sought to withdraw the writ petition.

    2. The writ petition is dismissed as withdrawn. Sd/- Sd/- (Navin Sinha) (P. Sam Koshy) Chief Justice Judge /sharad/*

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    Atish Kumar Ghosh v. Union Of India
    (Sep 30, 2015)