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    Research Foundation For Science (9) v. Union Of India And Another

    Order

    List this case for disposal after eight weeks. In the meantime, we expect the Union of India to conduct an inquiry and to take appropriate action with regard to the disappearance of the waste from the ports. An affidavit should be filed within seven weeks by the Union of India indicating what steps have been taken in this regard. The affidavit should also give a report with regard to the action taken in relation to the time-bound action plan contained in the report of HPC, which has been submitted.

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    Research Foundation For Science (9) v. Union Of India And Another
    (Dec 3, 2001)