Citation Codes Equivalent Citations citation codes Case Number Writ Petition (C) No. 240 of 2010, decided on July 19, 2010 Disposition dismissed Judges Justice Swatanter Kumar Justice K.S. Panicker Radhakrishnan See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Jan Sewa Samiti, Mount Abu And Another v. Union Of India And Others Order1. In our view, it would be in the fitness of things that this writ petition is considered by the competent High Court.2. The writ petition is, accordingly, dismissed as withdrawn.