Citation Codes Equivalent Citations citation codes Judges Sir CHARLES SARGENT See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Tribhovan Gangaram v. Amina 1. The Subordinate Judge is right, in our opinion in treating the khata in question, which consists of only one it em as a mere acknowledgment, and as not amounting to an account stated. See the case of Nahanibai v. Nathu Bhau I.L.R. 7 Bom. 414.