Citation Codes Equivalent Citations citation codes Case Number Review Petition(Civil) No.734/2001 In C.A.No.1906/1998 Attorney(S) For Judges Hon'Ble Justice S. S. M. Quadri And Hon'Ble Justice S. N. Phukan See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Samir Mukherjee v. Davinder Kumar Bajaj And Others We have gone through the order sought to be reviewed, the contents of the review petition accordingly and we are of the view that the order does not warrant interference. The Review Petition is, therefore, dismissed.